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Rajasthan High Court judgments, 1993

368 judgments · page 13 of 19

High Courts31 Mar 1993Dismissed

Bhoor Singh Vs The Dist. Magistrate and Others

Rajasthan High Court · (1993) CriLJ 2217

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 141, 21, 22(5), 22(6)National Security Act, 1980 — Section 14, 3, 3(3), 3(5), 8
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High Courts31 Mar 1993Dismissed

Roshan Vs State of Rajasthan and Others

Rajasthan High Court · (1993) CriLJ 2688

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 21, 22, 22(5), 22(6)National Security Act, 1980 — Section 14, 3, 3(3), 3(4), 3(5)
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High Courts31 Mar 1993Dismissed

Kishan Singh Vs The District Magistrate and Others

Rajasthan High Court · (1993) WLN 182

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 141, 21, 22, 226National Security Act, 1980 — Section 11, 14, 3, 8
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High Courts31 Mar 1993Dismissed

Bawla Khan Vs The District Magistrate and Others

Rajasthan High Court · (1993) WLN 170

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 141, 21, 22National Security Act, 1980 — Section 14, 3, 8
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