COURT ARCHIVE

Rajasthan High Court judgments, 1992

555 judgments · page 22 of 28

High Courts25 Feb 1992Dismissed

Kishore Sharan and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1992) WLN 491

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 21, 22, 226, 32Customs Act, 1962 — Section 108, 123, 124

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High Courts25 Feb 1992Allowed

Madan Singh Parihar Vs State of Raj. and Others

Rajasthan High Court · (1992) 1 WLN 295

Constitution of India, 1950 — Article 14

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High Courts25 Feb 1992Allowed

Shanti Gopal Purohit Vs State of Raj. and Others

Rajasthan High Court · (1992) 1 WLN 360

Constitution of India, 1950 — Article 14

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High Courts24 Feb 1992

Prabhatilal Vs State

Rajasthan High Court · (1992) 2 RLW 561 : (1992) WLN 331

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts24 Feb 1992

A.C.T.O. Ward-IV Vs L. Rs. of Deceased Chhogalal Akodia

Rajasthan High Court · (1992) 1 RLW 489 : (1992) 2 WLC 510 : (1992) WLN 31

Rajasthan Sales Tax Act, 1954 — Section 2(k)

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High Courts20 Feb 1992

Anand Gum Industries Vs Union of India (UOI) and Others

Rajasthan High Court · (1992) 02 RAJ CK 0068

Constitution of India, 1950 — Article 226Telegraph Rules, 1951 — Rule 193

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High Courts20 Feb 1992Allowed

Raj Singh and Others Vs The State of Rajasthan

Rajasthan High Court · (1992) 1 WLN 328

Criminal Procedure Code, 1973 (CrPC) — Section 110, 161, 228Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 394

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High Courts20 Feb 1992

Babu Lal alias Babu Ram Vs The State of Rajasthan

Rajasthan High Court · (1992) 1 WLN 308

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 380

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High Courts20 Feb 1992Allowed

Lala Ram Vs State of Rajasthan

Rajasthan High Court · (1992) 1 RLW 87 : (1992) 1 WLN 298

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 302, 376, 382

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High Courts20 Feb 1992

Pannalal Kumawat Vs State

Rajasthan High Court · (1992) WLN 38

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High Courts19 Feb 1992

Smt. Sahida Vs State of Rajasthan and Others

Rajasthan High Court · (1992) 1 WLN 336

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 12, 2, 25F

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High Courts19 Feb 1992

Budha Ram Chaudhary Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 1 WLN 245

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High Courts19 Feb 1992

Mohan Singh Vs State

Rajasthan High Court · (1992) 1 WLN 223

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High Courts19 Feb 1992

Parmeshwar Lal Murarka and Company Vs Union of India (UOI) and Another

Rajasthan High Court · (1992) 2 ACC 50 : (1992) 1 RLW 599

Civil Procedure Code, 1908 (CPC) — Section 100, 80Criminal Procedure Code, 1973 (CrPC) — Section 80Evidence Act, 1872 — Section 106

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High Courts19 Feb 1992

Kishan Lal and Others Vs Shriram and Others Shriram and Others Vs Kishan Lal and Others

Rajasthan High Court · (1986) 1 ACC 415

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High Courts19 Feb 1992

Hem Kumar Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 1 WLN 286

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts18 Feb 1992Dismissed

Rajendra Pal Singh Vs V.O.S. and Others

Rajasthan High Court · (1992) 1 RLW 100 : (1992) WLN 41

Administrative Tribunals Act, 1985 — Section 14, 28, 3

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High Courts18 Feb 1992

Mahaveer Chand Vs RIICO and Another

Rajasthan High Court · (1992) 1 WLC 347 : (1992) 1 WLN 221

Constitution of India, 1950 — Article 14, 16, 226

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High Courts18 Feb 1992

Shyam Sunder Dhoot Vs Wealth-tax Officer

Rajasthan High Court · (1993) 199 ITR 274

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 186Wealth Tax Act, 1957 — Section 17

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High Courts18 Feb 1992Dismissed

Hindustan Zinc Limited and Another Vs The Central Industrial Tribunal and Another

Rajasthan High Court · (1992) WLN 39

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F

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