High Courts09 Mar 1992Allowed
Babu Khan Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) WLN 66
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments, 1992
555 judgments · page 21 of 28
High Courts06 Mar 1992Dismissed
S.K. Mishra and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 51
Constitution of India, 1950 — Article 14, 16
High Courts06 Mar 1992
Sanjay Modi Vs Registrar of Companies
Rajasthan High Court · (1995) 82 CompCas 651
Companies Act, 1956 — Section 210, 220, 633(2)
High Courts05 Mar 1992Allowed
Madan Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) 2 WLN 60
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Mar 1992
Sarwan Singh Vs State of Rajasthan
Rajasthan High Court · (1992) WLN 50
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439
High Courts04 Mar 1992
Bhura Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 551
High Courts04 Mar 1992Allowed
D.C.M. Shriram Consolidated Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1992) 40 ECC 8 : (1992) 59 ELT 260
Central Excises and Salt Act, 1944 — Section 4
High Courts04 Mar 1992
Bheru Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 61
Constitution of India, 1950 — Article 16
High Courts04 Mar 1992Allowed
Shanker Dan Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 324
High Courts03 Mar 1992Dismissed
Smt. Mishri and Another Vs Smt. Khaturi and Others
Rajasthan High Court · (1992) 1 RLW 92
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Mar 1992
Raj Kumar Vs Kanhaiya Lal and Others
Rajasthan High Court · (1994) 1 ACC 453
Motor Vehicles Act, 1939 — Section 95(2)(d)
High Courts03 Mar 1992Dismissed
Bhensreadgarh Panchayat Samiti III Grade Teachers Association Vs State of Rajasthan and Another
Rajasthan High Court · (1992) 1 RLW 700 : (1992) 1 WLN 289
Constitution of India, 1950 — Article 14, 141, 21Government of India Act, 1935 — Section 212
High Courts02 Mar 1992Allowed
Hemraj Gurjar and Others Vs State of Rajasthan
Rajasthan High Court · (1993) 2 LLJ 167 : (1992) 1 WLC 622
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts28 Feb 1992
Commissioner of Wealth-tax Vs R.K. Golecha (HUF)
Rajasthan High Court · (1992) 197 ITR 174
Wealth Tax Act, 1957 — Section 18(1), 27
High Courts27 Feb 1992Dismissed
Kesrilal Lalchand and Another Vs Authority u/Shops Act and Others
Rajasthan High Court · (1994) 1 RLW 350 : (1993) 3 WLC 441 : (1992) WLN 15
Constitution of India, 1950 — Article 226, 227
High Courts27 Feb 1992Dismissed
Kailash Chand Agarwal Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1992 Raj 129 : (1992) 1 RLW 394 : (1992) 2 WLC 458
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 29, 29(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 30
High Courts26 Feb 1992Allowed
Smasth Panch Jain Swetambar Sthankwasi (Bais Sampradaya) Bhadsoda's Representatives Mohanlal and Bhanwarlal Vs Shri Motilal
Rajasthan High Court · (1992) 1 RLW 405 : (1992) 2 WLC 10 : (1992) 1 WLN 236
Civil Procedure Code, 1908 (CPC) — Section 100, 11Transfer of Property Act, 1882 — Section 60
High Courts26 Feb 1992Allowed
Girjesh Kumari Vs Life Insurance Corporation of India and Others
Rajasthan High Court · (1994) ACJ 1237 : (1992) 2 WLC 192
LIFE INSURANCE CORPORATION ACT, 1956 — Section 39, 45
High Courts26 Feb 1992Allowed
Nathu Singh Verma and Others Vs Behari Dass and Others
Rajasthan High Court · (1993) ACJ 1233
Penal Code, 1860 (IPC) — Section 304A
High Courts25 Feb 1992Allowed
Chandra Narain Verma Vs State of Raj. and Another
Rajasthan High Court · (1992) 1 WLN 281