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Rajasthan High Court judgments, 1992

555 judgments · page 19 of 28

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High Courts01 Apr 1992Dismissed

Smt. Ganga and Others Vs State of Rajasthan and Another

Rajasthan High Court · (1993) CriLJ 216 : (1992) 1 RLW 442 : (1992) 3 WLC 16 : (1992) 1 WLN 555

Criminal Procedure Code, 1973 (CrPC) — Section 374, 394, 397, 401, 456Penal Code, 1860 (IPC) — Section 427, 453
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High Courts01 Apr 1992Allowed

Soni Ram Vs State of Rajasthan and Another

Rajasthan High Court · (1994) 2 LLJ 417

Industrial Disputes Act, 1947 — Section 10(1), 11A, 12(5)
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High Courts01 Apr 1992Allowed

Anil Kumar and Another Vs State of Rajasthan

Rajasthan High Court · (1992) CriLJ 3637

Criminal Procedure Code, 1973 (CrPC) — Section 174, 222, 238, 313, 374Penal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 411
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High Courts01 Apr 1992

Sikander Beg Vs State of Rajasthan and Another

Rajasthan High Court · (1992) CriLJ 1114

Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 147, 279, 382
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High Courts01 Apr 1992

Dharmendra Acharya Vs The State of Raj. and Others

Rajasthan High Court · (1992) 1 RLW 438 : (1992) 2 WLN 64

Constitution of India, 1950 — Article 141
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High Courts01 Apr 1992

Oriental Insurance Co. Ltd. Vs Pushpa Devi and Others

Rajasthan High Court · (1994) 1 ACC 435

Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)
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High Courts31 Mar 1992

The State of Rajasthan Vs Sawai Singh

Rajasthan High Court · (1992) 1 WLN 585

Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302
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High Courts31 Mar 1992Dismissed

Gaj Raj. Vs Rajasthan Agricultural University

Rajasthan High Court · (1992) 2 WLN 24

Industrial Disputes Act, 1947 — Section 2, 25F
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High Courts31 Mar 1992

Ram Kumar and Another Vs The State of Rajasthan

Rajasthan High Court · (1992) 1 WLN 477

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307
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High Courts31 Mar 1992

Smt. Basanti Devi Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 2 WLC 103 : (1992) 2 WLN 471

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High Courts31 Mar 1992Dismissed

The State of Rajasthan Vs Ram Singh and Another

Rajasthan High Court · (1992) 1 WLN 551

Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
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High Courts27 Mar 1992Dismissed

The State of Rajasthan Vs Ganga Dangi

Rajasthan High Court · (1992) 1 WLN 570

Penal Code, 1860 (IPC) — Section 302, 376, 379
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High Courts27 Mar 1992

JKS Employees' Welfare Fund Vs Income Tax Officer

Rajasthan High Court · (1992) 107 CTR 161 : (1993) 199 ITR 765

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 143(1), 143(2), 167B
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High Courts26 Mar 1992Dismissed

Union of India (UOI) Vs Dr. Sewak Ram and Others

Rajasthan High Court · (1993) ACJ 366

Motor Vehicles Act, 1988 — Section 110, 140, 165, 166, 175
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High Courts25 Mar 1992Dismissed

Commercial Taxes Officer Vs Kistoor Mal Gulab Chand

Rajasthan High Court · (1993) 88 STC 21

Rajasthan Sales Tax Act, 1954 — Section 12, 17, 19ARajasthan Sales Tax Rules, 1955 — Rule 55A
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High Courts23 Mar 1992Dismissed

Kalu Ram Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 1 RLW 496 : (1992) 3 WLC 713 : (1992) 1 WLN 577

Industrial Disputes Act, 1947 — Section 10, 12
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High Courts23 Mar 1992Allowed

Rajasthan Bank Employees Union Vs Union of India (UOI) and Another

Rajasthan High Court · (1992) WLN 48

Industrial Disputes Act, 1947 — Section 10, 12
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High Courts23 Mar 1992Allowed

Hindustan Zinc Ltd. Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 1 RLW 493 : (1992) WLN 44

Industrial Disputes Act, 1947 — Section 10
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High Courts23 Mar 1992Allowed

Rajasthan State Road Transport Corporation and Another Vs Shri Asrar Mohammad and Another

Rajasthan High Court · (1992) WLN 67

Industrial Disputes Act, 1947 — Section 11
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High Courts17 Mar 1992Allowed

Surendra Kumar Pareek Vs Shree Guru Nanak Oils Pvt. Ltd.

Rajasthan High Court · (1995) 82 CompCas 642

Companies Act, 1956 — Section 433
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