High Courts11 Feb 1992Allowed
Ahmed Khan Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 WLN 246
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Evidence Act, 1872 — Section 101Penal Code, 1860 (IPC) — Section 161
COURT ARCHIVE
Rajasthan High Court judgments, 1992
555 judgments · page 24 of 28
High Courts10 Feb 1992Allowed
Alka Dabi and Others Vs Prem Prakash Dabi and Another
Rajasthan High Court · (1992) 1 WLN 128
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Feb 1992Allowed
Kanhaiya Lal Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 75 : (1991) 2 WLC 713 : (1992) 1 WLN 120
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 391, 394
High Courts10 Feb 1992Allowed
Sohan Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 80 : (1992) 1 WLN 135
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27
High Courts10 Feb 1992Allowed
Ashiq and Others Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 WLN 113
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts10 Feb 1992Allowed
Swaroopa Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 205
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 2, 25FPenal Code, 1860 (IPC) — Section 342, 37
High Courts10 Feb 1992
Atteque Ali Vs Zubberiya Tibbiya College and Others
Rajasthan High Court · (1992) 1 WLN 211
Constitution of India, 1950 — Article 220, 311
High Courts10 Feb 1992Dismissed
Smt. Puspha Vs Mahendra
Rajasthan High Court · (1992) 1 WLN 130
Civil Procedure Code, 1908 (CPC) — Section 94Criminal Procedure Code, 1973 (CrPC) — Section 125, 300Hindu Adoptions and Maintenance Act, 1956 — Section 2, 20
High Courts07 Feb 1992Dismissed
Masra Vs State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 71 : (1992) 1 WLN 125
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 1992
Vasudeo Vs Lal Singh and Others
Rajasthan High Court · AIR 1992 Raj 133 : (1992) 1 RLW 402 : (1992) 1 WLC 684 : (1992) 1 WLN 178
High Courts07 Feb 1992
Chairman, Marwar Gramin Bank Vs General Secretary, Gramin Bank Employees Union and Another
Rajasthan High Court · (1992) 1 WLN 207
Constitution of India, 1950 — Article 226
High Courts06 Feb 1992Dismissed
Ramesh Chandra Sankhla Vs Smt. Sunita
Rajasthan High Court · (1992) 1 RLW 56 : (1992) 1 WLN 105
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 25
High Courts06 Feb 1992Allowed
Sariya Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 WLN 107
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts06 Feb 1992
Banta Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 66 : (1992) 1 WLN 109
Criminal Procedure Code, 1973 (CrPC) — Section 161, 299, 313Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts05 Feb 1992Allowed
Mohd. Hussain Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 201
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts05 Feb 1992Dismissed
Virendrapal Singh Vs Lalit Kumar and Another
Rajasthan High Court · (1992) WLN 27
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Feb 1992Allowed
Om Singh Vs Union of India (UOI)
Rajasthan High Court · (1992) 1 RLW 62 : (1992) 1 WLN 88
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 22, 226
High Courts04 Feb 1992Allowed
Magni Ram Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 106 : (1992) 1 WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 447
High Courts04 Feb 1992Allowed
Chandra Shekhar Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 4039 : (1992) 1 RLW 399 : (1992) 2 WLC 717 : (1992) 2 WLN 551
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482
High Courts04 Feb 1992Dismissed
Dev Kishan Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 144 : (1992) 1 WLN 142
Penal Code, 1860 (IPC) — Section 302, 84