High Courts16 Apr 1988Dismissed
Mst. Ladu Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 475 : (1988) WLN 309
Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 21 of 26
High Courts15 Apr 1988
Commissioner of Income Tax Vs Ganesh Jain Bhojanalaya and Pyarelal Bhagwat Prasad
Rajasthan High Court · (1989) 180 ITR 52
Income Tax Act, 1961 — Section 187, 187(2), 188
High Courts15 Apr 1988
COMMISSIONER OF Income Tax Vs RAJDOOT ENTERPRISES.
Rajasthan High Court · (1988) 70 CTR 38 : (1988) 174 ITR 255
Income Tax Act, 1961 — Section 187, 188, 256
High Courts15 Apr 1988
Kamla Devi and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 2 ACC 180
Motor Vehicles Act, 1939 — Section 110D
High Courts14 Apr 1988
Smt. Krishna Rathore and Others Vs Head Quarter 12 Infantry Division and Others
Rajasthan High Court · (1988) WLN 175
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts14 Apr 1988
Commissioner of Wealth-tax Vs Vimal Chand Daga (HUF)
Rajasthan High Court · (1988) 72 CTR 144 : (1988) 172 ITR 264
Wealth Tax Act, 1957 — Section 5(1)
High Courts14 Apr 1988
Gujarat State Road Transport Corporation Vs Kanti Nagar and Others
Rajasthan High Court · (1989) 2 ACC 267 : (1990) ACJ 903
High Courts14 Apr 1988
Narain Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 353
Criminal Procedure Code, 1973 (CrPC) — Section 167, 190, 468
High Courts14 Apr 1988
Krishna Rathore and Others Vs Hqs. 12 Infantry Division and Others
Rajasthan High Court · (1989) 1 ACC 507 : (1989) ACJ 943
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts13 Apr 1988
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 712
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 397
High Courts13 Apr 1988
Heeralal and Another Vs Pushpa Devi and Others
Rajasthan High Court · (1988) 2 ACC 577
Motor Vehicles Act, 1939 — Section 110D
High Courts13 Apr 1988
Commissioner of Income Tax Vs S.M.S. Investment Corporation
Rajasthan High Court · (1988) 73 CTR 184 : (1988) 173 ITR 393
Income Tax Act, 1961 — Section 256
High Courts11 Apr 1988
Ram Niwas Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 536 : (1988) 1 WLN 695
High Courts11 Apr 1988Allowed
Swaroop Chand Vs Kanhaiya Lal
Rajasthan High Court · (1989) 2 WLN 304
Transfer of Property Act, 1882 — Section 58, 59
High Courts11 Apr 1988Allowed
Swaroop Chand Vs Kanhaiya Lal and Others
Rajasthan High Court · (1988) WLN 209
Transfer of Property Act, 1882 — Section 58
High Courts07 Apr 1988
Commissioner of Income Tax Vs Kataria Transport Co.
Rajasthan High Court · (1989) 179 ITR 635
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts05 Apr 1988
Commissioner of Wealth Tax Vs Meharchand Dhandia
Rajasthan High Court · (1989) 175 ITR 141
High Courts02 Apr 1988Allowed
Smt. Kiran Devi Vs Mangtoo Ram and Others
Rajasthan High Court · (1988) 1 WLN 470
High Courts29 Mar 1988Dismissed
Birendra Singh Vs Narendra Kumar and Others
Rajasthan High Court · (1988) WLN 199
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts28 Mar 1988Allowed
Oriental Agencies and Others Vs R.P.F.C. and Another
Rajasthan High Court · (1988) 1 RLW 617 : (1988) WLN 201
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A