High Courts27 Apr 1988
Parasmal Kanaji Vs Commissioner of Income Tax
Rajasthan High Court · (1988) 73 CTR 7 : (1988) 172 ITR 568 : (1988) 39 TAXMAN 158
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 20 of 26
High Courts27 Apr 1988
Commissioner of Income Tax Vs Bhuralal Chittarmal
Rajasthan High Court · (1988) 72 CTR 155 : (1988) 172 ITR 558 : (1988) 39 TAXMAN 102
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)
High Courts27 Apr 1988
Commissioner of Wealth-tax Vs Adarsh Gram Trust
Rajasthan High Court · (1989) 175 ITR 75
Wealth Tax Act, 1957 — Section 5(1)
High Courts27 Apr 1988
Commissioner of Income Tax Vs M.M. Jain
Rajasthan High Court · (1988) 72 CTR 55 : (1988) 172 ITR 497
High Courts27 Apr 1988
Kanhaiya Lal Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 1618 : (1988) 2 RLW 149 : (1988) 2 WLN 285 : (1988) WLN 302
Criminal Procedure Code, 1973 (CrPC) — Section 293
High Courts27 Apr 1988
Khalil Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 710
Penal Code, 1860 (IPC) — Section 120B, 364, 365, 368, 386
High Courts27 Apr 1988Allowed
Padam Chandra Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 294
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts25 Apr 1988Dismissed
Girdhari Lal and Others Vs Laxminarain
Rajasthan High Court · AIR 1990 Raj 15 : (1988) 2 RLW 403 : (1988) 2 WLN 539
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
High Courts22 Apr 1988Dismissed
Union of India (UOI) Vs Jamaluddin Rav
Rajasthan High Court · (1988) WLN 177(1)
Criminal Procedure Code, 1973 (CrPC) — Section 439Foreign Exchange Regulation Act, 1973 — Section 56
High Courts22 Apr 1988Dismissed
Narayan Singh Vs Jagan Lal
Rajasthan High Court · (1988) 1 WLN 362
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Apr 1988
Ladu Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 713
Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts21 Apr 1988
Ganesh Vs Om Prakash and Another
Rajasthan High Court · (1988) 2 RLW 19 : (1988) WLN 126(1)
Motor Vehicles Act, 1988 — Section 110D
High Courts21 Apr 1988
Mishri Lal Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 718
Penal Code, 1860 (IPC) — Section 109, 300, 302, 304
High Courts20 Apr 1988Dismissed
Lalkhan and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 638 : (1988) WLN 320
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts20 Apr 1988Dismissed
Assistant Commercial Taxes Officer Vs Laxmi Misthan Bhandar
Rajasthan High Court · (1989) 74 STC 260
Constitution of India, 1950 — Article 269, 286, 366
High Courts20 Apr 1988Allowed
Commercial Taxes Officer Vs Khater Dyeing Works
Rajasthan High Court · (1989) 74 STC 189
High Courts19 Apr 1988
Latoor and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 579 : (1988) 1 WLN 697
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts18 Apr 1988
Smt. Kamla Devi and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 104
Motor Vehicles Act, 1939 — Section 110D
High Courts18 Apr 1988Allowed
Devendra Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 172
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Apr 1988Allowed
Krishna Oil Mills and Others Vs Firm Shriniwas and Co. and Others
Rajasthan High Court · (1988) WLN 204
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5