High Courts06 Mar 1956Dismissed

Bhagirath Vs Gulabkanwar and Others

Rajasthan High Court · AIR 1956 Raj 174 : (1958) RLW 125

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 3, 82Negotiable Instruments Act, 1881 (NI) — Section 78, 8
High Courts17 Feb 1956

State Vs Babulal

Rajasthan High Court · AIR 1957 Raj 28 : (1956) CriLJ 550 : (1957) RLW 52

Constitution of India, 1950 — Article 212A, 246, 372, 372(1), 385Police Act, 1861 — Section 46Rajasthan Adaptation of Central Laws Ordinance, 1950 — Section 4
High Courts06 Feb 1956Allowed

Kanhyalal and Others Vs Ramkumar and Others

Rajasthan High Court · AIR 1956 Raj 129 : (1958) RLW 317

Arbitration Act, 1940 — Section 25, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Negotiable Instruments Act, 1881 (NI) — Section 1, 106, 15, 35, 37