High Courts31 Aug 1956Dismissed
Girdharlal and Others Vs Md. Hanif
Rajasthan High Court · AIR 1957 Raj 399 : (1958) RLW 86
Administration of Evacuee Property Act, 1950 — Section 17(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1956
141 judgments · page 5 of 8
High Courts28 Aug 1956Allowed
Somraj Vs Jethmal and Others
Rajasthan High Court · AIR 1957 Raj 392 : (1957) RLW 113
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Contract Act, 1872 — Section 65Court Fees Act, 1870 — Article 1
High Courts27 Aug 1956Allowed
N.K. Jain and Others Vs Labour Commissioner, Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 35 : (1957) RLW 95
Civil Procedure Code, 1908 (CPC) — Section 5(1), 9Constitution of India, 1950 — Article 226 , 258(1)Minimum Wages Act, 1948 — Section 20, 24
High Courts27 Aug 1956Allowed
Ramprasad and Another Vs Gram Panchayat, Bhadana and Another
Rajasthan High Court · AIR 1957 Raj 43 : (1957) RLW 11
Constitution of India, 1950 — Article 296
High Courts27 Aug 1956Allowed
Brij Sunder Sharma Vs Election Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1957 Raj 189
Constitution of India, 1950 — Article 141, 226Evidence Act, 1872 — Section 18People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 4
High Courts24 Aug 1956Allowed
Khubilal and Another Vs Maloomsingh and Others
Rajasthan High Court · AIR 1957 Raj 21 : (1957) RLW 180
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Limitation Act, 1908 — Article 148Mewar Limitation Act, 1988 — Section 22
High Courts24 Aug 1956
Dhandhania Kedia and Co. Vs Commissioner of Income Tax
Rajasthan High Court · AIR 1957 Raj 15 : (1957) 32 ITR 719 : (1957) RLW 161
Income Tax Act, 1922 — Section 2(11), 2(6A)
High Courts22 Aug 1956Allowed
Sardar Man Mohan Singh Nagpal Vs Government of Rajasthan
Rajasthan High Court · AIR 1957 Raj 396 : (1958) RLW 107
Limitation Act, 1908 — Article 120, 16, 62Provincial Small Cause Courts Act, 1887 — Article 19
High Courts19 Aug 1956Dismissed
Mst. Bhoori Vs Thakur Gulab Singh and Others
Rajasthan High Court · AIR 1958 Raj 10
Contract Act, 1872 — Section 2, 25, 63Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts17 Aug 1956Allowed
Surjan Singh Vs Gindorilal and Others
Rajasthan High Court · AIR 1957 Raj 398
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Aug 1956Dismissed
Tajkhan Vs The State
Rajasthan High Court · AIR 1957 Raj 1 : (1957) CriLJ 96 : (1958) RLW 561
Constitution of India, 1950 — Article 14Criminal Law (Amendment) Act, 1952 — Section 6Penal Code, 1860 (IPC) — Section 116, 161
High Courts06 Aug 1956Dismissed
Chiranjilal and Others Vs Union of India (UOI) and Another
Rajasthan High Court · AIR 1957 Raj 81 : (1957) RLW 5
Constitution of India, 1950 — Article 226, 311
High Courts02 Aug 1956Allowed
Hanuman Prasad Vs Board of Revenue and Others
Rajasthan High Court · AIR 1957 Raj 281
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 7
High Courts31 Jul 1956Dismissed
Chiranjilal and Another Vs Gordhan and Another
Rajasthan High Court · AIR 1957 Raj 102 : (1957) RLW 158
High Courts27 Jul 1956Allowed
State Vs Rawatsingh
Rajasthan High Court · AIR 1957 Raj 26 : (1957) CriLJ 103 : (1957) RLW 139
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 409Rajasthan Armed Constabulary Act, 1950 — Section 6, 7
High Courts24 Jul 1956Dismissed
Sahiram Vs Rajasthan State and Others
Rajasthan High Court · AIR 1957 Raj 27
Constitution of India, 1950 — Article 226Panchayat Election Rules — Rule 19Rajasthan Panchayat Act, 1953 — Section 11
High Courts13 Jul 1956Allowed
Sattanmal Vishandas Vs The Union of India (UOI)
Rajasthan High Court · AIR 1960 Raj 121
Evidence Act, 1872 — Section 101, 102, 103, 104Railways Act, 1890 — Section 74C(1), 74C(3)
High Courts12 Jul 1956Allowed
Rambul Singh Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 19 : (1957) RLW 129
Constitution of India, 1950 — Article 14, 226Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 15
High Courts07 Jun 1956Dismissed
Hariram Vs B.P. Sood
Rajasthan High Court · AIR 1957 Raj 51 : (1957) CriLJ 227 : (1956) RLW 279
Criminal Procedure Code, 1898 (CrPC) — Section 107, 197
High Courts21 May 1956
Krishna Mills Ltd. Vs State
Rajasthan High Court · (1956) CriLJ 1379
COMPANIES ACT, 1956 — Section 87