High Courts17 May 1956
Mangilal and Another Vs The State
Rajasthan High Court · (1957) CriLJ 158 : (1956) RLW 285
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 323, 330, 504Police Act, 1861 — Section 23, 24, 42
COURT ARCHIVE
Rajasthan High Court judgments, 1956
141 judgments · page 6 of 8
High Courts10 May 1956Dismissed
Gopal Singh Vs Union of India (UOI)
Rajasthan High Court · AIR 1957 Raj 17 : (1956) RLW 303
Contract Act, 1872 — Section 211
High Courts08 May 1956Partly Allowed
Chandra Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1956 Raj 188 : (1956) RLW 311
Constitution of India, 1950 — Article 226, 23Rajasthan Panchayat Act, 1953 — Section 6Rajasthan Panchayat Election Rules, 1954 — Rule 19, 20
High Courts24 Apr 1956
Rajasthan Bar Council Vs Nathuram and Another
Rajasthan High Court · AIR 1956 Raj 179 : (1956) CriLJ 1350
Contempt of Courts Act, 1971 — Section 3
High Courts09 Apr 1956Dismissed
Dungardas and Another Vs Custodian Rajasthan and Another
Rajasthan High Court · AIR 1956 Raj 163
Constitution of India, 1950 — Article 226
High Courts06 Apr 1956Dismissed
Sohanlal and Another Vs Devachand
Rajasthan High Court · AIR 1957 Raj 11 : (1956) RLW 331
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4, Order 9 Rule 8, 115, 151
High Courts05 Apr 1956Dismissed
Tekchand Vs Banwarilal and Others
Rajasthan High Court · AIR 1956 Raj 185 : (1956) RLW 297
Constitution of India, 1950 — Article 226Rajasthan Town Municipalities Act, 1951 — Section 19, 19(5)
High Courts04 Apr 1956
Anant Ram and Others Vs District Magistrate, Jodhpur and Another
Rajasthan High Court · AIR 1956 Raj 145 : (1956) RLW 288
Constitution of India, 1950 — Article 309, 372Payment of Wages (Procedure) Rules, 1937 — Rule 7Payment of Wages Act, 1936 — Section 15, 15(2), 15(3), 17, 17(1)
High Courts02 Apr 1956Partly Allowed
Shivsingh Vs Harjiram and Another
Rajasthan High Court · AIR 1957 Raj 39 : (1957) RLW 81
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2, Order 7 Rule 7Constitution of India, 1950 — Article 227
High Courts02 Apr 1956Dismissed
Firm Rasulji Buxji Kathawala Vs Income tax Commissioner, Delhi and Another
Rajasthan High Court · AIR 1957 Raj 54 : (1957) 32 ITR 592 : (1958) RLW 183
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34, 64(3)
High Courts02 Apr 1956Allowed
The State Vs Rama
Rajasthan High Court · AIR 1956 Raj 190 : (1956) CriLJ 1430 : (1956) RLW 490
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 379
High Courts22 Mar 1956
Ramratan and Others Vs The State
Rajasthan High Court · AIR 1956 Raj 196 : (1956) CriLJ 1432
Criminal Procedure Code, 1898 (CrPC) — Section 154, 367Evidence Act, 1872 — Section 145, 155
High Courts20 Mar 1956
Malik Ram and Another Vs Regional Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1956 Raj 142 : (1956) RLW 257
Constitution of India, 1950 — Article 19(1), 226Motor Vehicles Act, 1939 — Section 47(1)Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 90
High Courts19 Mar 1956
Jaman Singh and Another Vs State
Rajasthan High Court · (1957) CriLJ 232 : (1956) RLW 305
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 324
High Courts19 Mar 1956Allowed
Kishorelal Vs Surajmal
Rajasthan High Court · AIR 1956 Raj 164 : (1957) RLW 24
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 7 Rule 11, Order 7 Rule 13, 151, 152
High Courts19 Mar 1956Dismissed
Satya Dev Cheema Vs Additional Deputy Custodian, Evacuee Property, Bharatpur
Rajasthan High Court · AIR 1956 Raj 193
General Clauses Act, 1897 — Section 3(12)Administration of Evacuee Property (Amendment) Act, 1954 — Section 7AAdministration of Evacuee Property Act, 1950 — Section 2
High Courts15 Mar 1956Allowed
The State Vs Motilal and Another
Rajasthan High Court · AIR 1957 Raj 63 : (1957) CriLJ 230 : (1956) RLW 301
Motor Vehicles Act, 1939 — Section 123, 42
High Courts14 Mar 1956
Dhoolchand and Another Vs The State
Rajasthan High Court · (1957) CriLJ 233 : (1956) RLW 327
Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 379
High Courts08 Mar 1956Allowed
Thakur Bhimsingh Vs The State
Rajasthan High Court · AIR 1957 Raj 5 : (1957) CriLJ 100 : (1957) RLW 28
Constitution of India, 1950 — Article 22, 226Preventive Detention Act, 1950 — Section 3(2), 3(3), 3(4)
High Courts06 Mar 1956Allowed
Bherulal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1956 Raj 161 : (1958) RLW 155
Constitution of India, 1950 — Article 14, 226, 303