COURT ARCHIVE

Rajasthan High Court judgments, 1952

108 judgments · page 6 of 6

High Courts18 Jan 1952

Mst. Ponia Vs State

Rajasthan High Court · AIR 1953 Raj 122 : (1952) RLW 268

Criminal Procedure Code, 1898 (CrPC) — Section 254

High Courts18 Jan 1952

Rajasthan High Court · AIR 1952 Raj 96 : (1952) RLW 508

Criminal Procedure Code, 1898 (CrPC) — Section 14, 17, 192, 528, 528(2)

High Courts11 Jan 1952

Rajasthan High Court · AIR 1953 Raj 119 : (1952) RLW 265

Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(1), 112, 145

High Courts10 Jan 1952Allowed

Rajasthan High Court · AIR 1952 Raj 104 : (1952) RLW 199

Constitution of India, 1950 — Article 226Jodhpur Municipal Act, 1943 — Section 27Rajasthan City Municipal Appeals (Regulation) Act, 1950 — Section 4

High Courts10 Jan 1952Dismissed

Rajasthan High Court · AIR 1953 Raj 149 : (1952) RLW 484

Bikaner Municipal Act, 1923 — Section 172Constitution of India, 1950 — Article 226

High Courts08 Jan 1952Dismissed

Rajasthan High Court · AIR 1953 Raj 130 : (1952) RLW 416

Bikaner Municipal Act, 1923 — Section 116, 133Specific Relief Act, 1877 — Section 54, 56J

High Courts02 Jan 1952Partly Allowed

Rajasthan High Court · AIR 1952 Raj 187 : (1952) RLW 197

Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 130, 3, 6

High Courts02 Jan 1952Allowed

Rajasthan High Court · AIR 1952 Raj 115 : (1952) RLW 51

Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 45Evidence Act, 1872 — Section 116