High Courts05 May 1952Dismissed
Madhosingh and Another Vs Jaitpalsingh and Others
Rajasthan High Court · AIR 1954 Raj 46 : (1952) RLW 513
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2Limitation Act, 1908 — Section 14
COURT ARCHIVE
Rajasthan High Court judgments, 1952
108 judgments · page 4 of 6
High Courts01 May 1952Allowed
Surajmal Vs The Rajasthan State
Rajasthan High Court · AIR 1953 Raj 78 : (1953) RLW 144
Constitution of India, 1950 — Article 31(1), 31(2)General Clauses Act, 1897 — Section 6India (Adaptation of Existing Indian Laws) Order, 1947 — Section 5(1)
High Courts01 May 1952Allowed
Bahadur Singh and Another Vs Jaswant Raj Mehta and Others
Rajasthan High Court · AIR 1953 Raj 158 : (1953) RLW 47
Constitution of India, 1950 — Article 13, 226Matsya Customs Ordinance, 1948 — Section 3(2), 48, 5(1), 72
High Courts23 Apr 1952
Damodar and Another Vs State
Rajasthan High Court · AIR 1953 Raj 127 : (1952) RLW 476
Criminal Procedure Code, 1898 (CrPC) — Section 223, 225, 537Penal Code, 1860 (IPC) — Section 361, 366
High Courts23 Apr 1952
Nathulal Vs Durgaprasad
Rajasthan High Court · (1952) RLW 507
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7(1)Supreme Court Rules, 1966 — Order 15
High Courts23 Apr 1952Allowed
Raghunandanlal and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1952 Raj 184 : (1952) RLW 489
Administration of Evacuee Property Act, 1950 — Section 7Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts18 Apr 1952Allowed
Lakshmi Devi Vs Muthralal
Rajasthan High Court · AIR 1952 Raj 188 : (1952) RLW 258
Civil Procedure Code, 1908 (CPC) — Section 144Provincial Small Cause Courts Act, 1887 — Article 2Rajasthan Small Cause Courts Ordinance, 1950 — Article 2
High Courts18 Apr 1952Dismissed
Jago Vs The State
Rajasthan High Court · AIR 1953 Raj 117 : (1952) RLW 194
Criminal Procedure Code, 1898 (CrPC) — Section 154, 342Evidence Act, 1872 — Section 167Penal Code, 1860 (IPC) — Section 405
High Courts15 Apr 1952Allowed
Prakash Mal and Others Vs Vakil Thikana Khatu
Rajasthan High Court · AIR 1954 Raj 54 : (1952) RLW 250
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Apr 1952Allowed
Lalchand Vs The State
Rajasthan High Court · AIR 1954 Raj 10 : (1952) RLW 480
Essential Supplies (Temporary Powers) Act, 1946 — Section 17(2)Essential Supplies (Temporary Powers) Act, 1946 — Section 17(2)Jaipur Essential Supplies (Temporary Powers) Act, 1947 — Section 6, 8
High Courts09 Apr 1952
Rajmal and Another Vs Mt. Pepkanwar and Others
Rajasthan High Court · AIR 1952 Raj 178 : (1952) RLW 172
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2Rajasthan Appeals and Petitions (Discontinuance) Ordinance, 1949 — Section 3, 4
High Courts09 Apr 1952
Gheesa Lal Vs Molia and Another
Rajasthan High Court · AIR 1952 Raj 159 : (1952) RLW 284
Civil Procedure Code, 1908 (CPC) — Section 107, 34Marwar Relief of Indebtedness Act, 1941 — Section 5, 5(2)
High Courts07 Apr 1952Allowed
Rangraj and Others Vs Gram Panchayat, Khinwel
Rajasthan High Court · AIR 1952 Raj 144 : (1952) RLW 184
Constitution of India, 1950 — Article 226Marwar Village Panchayats Act, 1945 — Section 4, 60, 67
High Courts07 Apr 1952Dismissed
Udaimal Vs Hastimal and Others
Rajasthan High Court · AIR 1952 Raj 161 : (1952) RLW 306
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts04 Apr 1952Allowed
Madanlal Kapoor Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1953 Raj 101 : (1952) RLW 369
Constitution of India, 1950 — Article 19(1), 19(6), 226Rajasthan Dramatic Performances and Entertainments Ordinance, 1949 — Section 3
High Courts04 Apr 1952
Lumba and Another Vs State
Rajasthan High Court · AIR 1952 Raj 155 : (1952) RLW 179
Evidence Act, 1872 — Section 32
High Courts02 Apr 1952Allowed
Jagjivan Singh Vs Sitaram
Rajasthan High Court · AIR 1954 Raj 43 : (1952) RLW 496
Civil Procedure Code, 1908 (CPC) — Section 11Marwar House Rent Control Act, 1949 — Section 11Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 26
High Courts25 Mar 1952Allowed
Anwar Khan Vs Bhoor Singh and Others
Rajasthan High Court · AIR 1952 Raj 152 : (1952) RLW 176
Criminal Procedure Code, 1898 (CrPC) — Section 253, 366, 366(2), 367Evidence Act, 1872 — Section 114
High Courts20 Mar 1952
Shiv Narain Vs Regional Transport Authority, Jaipur Region, Jaipur and Another
Rajasthan High Court · AIR 1953 Raj 1 : (1952) RLW 323
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57, 57(1), 57(3), 64Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 81