High Courts17 Mar 1952Allowed
Shiv Lal Vs Jootha
Rajasthan High Court · AIR 1952 Raj 167
Evidence Act, 1872 — Section 32, 32(6), 50Succession Act, 1925 — Section 370
COURT ARCHIVE
Rajasthan High Court judgments, 1952
108 judgments · page 5 of 6
High Courts07 Mar 1952Allowed
Gulab Chand and Others Vs Gambheermal and Others
Rajasthan High Court · AIR 1953 Raj 31
High Courts07 Mar 1952Allowed
Bishan Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1953 Raj 46 : (1952) RLW 291
Constitution of India, 1950 — Article 166Marwar Court of Wards Act, 1923 — Section 7(1)
High Courts07 Mar 1952
The State Vs Nanak and Another
Rajasthan High Court · AIR 1953 Raj 133 : (1952) RLW 438
Criminal Procedure Code, 1898 (CrPC) — Section 423, 423(1), 535
High Courts06 Mar 1952Dismissed
Hiralal Vs Kanhyalal
Rajasthan High Court · AIR 1953 Raj 184 : (1952) RLW 460
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts03 Mar 1952Dismissed
Nirmal Kumar Vs The Commissioner, Jaipur Divn., Jaipur and Another
Rajasthan High Court · AIR 1953 Raj 33 : (1952) RLW 456
Constitution of India, 1950 — Article 226
High Courts03 Mar 1952
Dharam Chand Vs Punam Chand
Rajasthan High Court · AIR 1953 Raj 6 : (1952) RLW 228
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court fees Act, 1870 — Article 1, 11
High Courts29 Feb 1952Allowed
Samunder Singh Vs The State
Rajasthan High Court · AIR 1953 Raj 182 : (1952) RLW 187
Evidence Act, 1872 — Section 133, 9
High Courts26 Feb 1952Allowed
Mst. Govindi Bai Vs Lakshmi Chand
Rajasthan High Court · AIR 1953 Raj 136 : (1952) RLW 404
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts22 Feb 1952Allowed
Debi and Others Vs The State
Rajasthan High Court · AIR 1953 Raj 49 : (1952) RLW 223
Criminal Procedure Code, 1898 (CrPC) — Section 337Evidence Act, 1872 — Section 133, 9Penal Code, 1860 (IPC) — Section 391, 395
High Courts21 Feb 1952Dismissed
Chiranjilal Vs Sumer Oil Mills
Rajasthan High Court · AIR 1953 Raj 134 : (1952) RLW 436
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts19 Feb 1952Dismissed
Mukania and Another Vs Achalia and Others
Rajasthan High Court · AIR 1952 Raj 160 : (1952) RLW 225
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(1), 239
High Courts08 Feb 1952Dismissed
Harlal and Others Vs Subhkaran and Others
Rajasthan High Court · AIR 1952 Raj 134 : (1952) RLW 169
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2, Order 47 Rule 4(2)
High Courts08 Feb 1952
Akhey Singh Vs Mahaveer Chand and Another
Rajasthan High Court · AIR 1952 Raj 190
Marwar Land Revenue Act, 1949 — Section 183, 191, 192
High Courts04 Feb 1952Allowed
Behari Dass Vs Jagdish and Others
Rajasthan High Court · AIR 1953 Raj 7 : (1952) RLW 229
Limitation Act, 1908 — Section 12, 5
High Courts01 Feb 1952
Harji Vs Revenue Board of Rajasthan
Rajasthan High Court · AIR 1952 Raj 132 : (1952) RLW 338
Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Section 24
High Courts25 Jan 1952Allowed
Chandraram Vs Bhoma
Rajasthan High Court · AIR 1953 Raj 167 : (1952) RLW 217
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, 100, 101
High Courts25 Jan 1952Allowed
Mt. Chandi Vs Rampratap
Rajasthan High Court · AIR 1953 Raj 144 : (1952) RLW 335
Transfer of Property Act, 1882 — Section 6
High Courts23 Jan 1952Dismissed
Keshrimal Vs The State
Rajasthan High Court · AIR 1953 Raj 198 : (1952) RLW 206
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts22 Jan 1952Dismissed
State Vs Bala Prasad
Rajasthan High Court · AIR 1952 Raj 142 : (1952) RLW 220
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1)Penal Code, 1860 (IPC) — Section 182, 211