High Courts25 Oct 2012Dismissed
Ritu Bala Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 377
Rajasthan Stamp Rules, 2004 — Rule 58
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 992 of 2,241
High Courts25 Oct 2012Dismissed
Pawan Kumar Joshi and Others Vs State of Raj. and Others
Rajasthan High Court · (2013) 3 CDR 1522 : (2013) 4 RLW 3058
Constitution of India, 1950 — Article 12, 226
High Courts25 Oct 2012Dismissed
A (Husband) Vs B (Wife)
Rajasthan High Court · AIR 2013 Raj 79 : (2013) 2 RLW 1054
Dissolution of Muslim Marriages Act, 1939 — Section 2, 2(8), 2(8)(a)(b)Family Courts Act, 1984 — Section 19Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2(a), 3(1)(c), 3(c)
High Courts25 Oct 2012Dismissed
Anmol Bus Service Vs State of Rajasthan
Rajasthan High Court · (2013) 2 ACC 28 : (2013) CriLJ 948
Criminal Procedure Code, 1973 (CrPC) — Section 4, 451, 457, 482, 5Motor Vehicles Act, 1988 — Section 207Penal Code, 1860 (IPC) — Section 41, 42
High Courts11 Oct 2012Allowed
Mahant Fatch Giri Chela Baba Itwar Giri Mahant Prasann Ganpati Mandir Bajarbattu Baba (Ganesh Giriwala) Vs M/s Pragati Cememt Art Kala and Others
Rajasthan High Court · (2012) 10 RAJ CK 0072
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Penal Code, 1860 (IPC) — Section 380Transfer of Property Act, 1882 — Section 106
High Courts11 Oct 2012Dismissed
Noor Mohammad Vs Nasruddin and Others
Rajasthan High Court · (2012) 10 RAJ CK 0067
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1AConstitution of India, 1950 — Article 227
High Courts11 Oct 2012
The Official Liquidator Vs Shri G.C. Bhandari and Others
Rajasthan High Court · (2013) 117 SCL 72 : (2013) 1 WLN 61
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, 151, 50Companies Act, 1956 — Section 542, 543, 543(1), 634
High Courts11 Oct 2012Allowed
Narendra Kumar and Others Vs Addl. District Judge (Fast Track) No. 7 and Others
Rajasthan High Court · (2013) 3 CDR 1186
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 19
High Courts11 Oct 2012
Ashok Kumar Sharma and Others Vs State of Rajasthan and Others etc. etc.
Rajasthan High Court · (2013) 1 RLW 920
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 22, 4, 60, 8Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts11 Oct 2012Dismissed
Radhey Shyam Vs Addl. District Judge No. 1, Jaipur Metro and Others
Rajasthan High Court · (2012) 10 RAJ CK 0043
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
High Courts11 Oct 2012Dismissed
Rohitash Singh Vs Additional District and Session Judge, Behror and Others
Rajasthan High Court · (2012) 4 WLN 465
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts11 Oct 2012Dismissed
Smt. Puspa Sharma and Another Vs District and Sessions Judge, Ajmer and Others
Rajasthan High Court · (2012) 4 WLN 474
Civil Procedure Code, 1908 (CPC) — Section 10, 11Succession Act, 1925 — Section 372
High Courts11 Oct 2012Dismissed
State of Rajasthan and Another Vs Rukasana Ansari and Others
Rajasthan High Court · (2012) 10 RAJ CK 0007
Limitation Act, 1963 — Section 5
High Courts10 Oct 2012
Neha Biyala and Others Vs Board of Secondary Education and Others
Rajasthan High Court · (2013) 1 CDR 507
High Courts10 Oct 2012Allowed
Smt. Raj Rani Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 224
Right of Children to Free and Compulsory Education Act, 2009 — Section 23, 4
High Courts10 Oct 2012Dismissed
Suo Moto Vs State of Rajasthan
Rajasthan High Court · (2012) 10 RAJ CK 0039
High Courts10 Oct 2012Dismissed
Neeraj Goyal Vs State of Rajasthan
Rajasthan High Court · (2013) CriLJ 372 : (2013) 4 RLW 3067
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 451, 457, 458, 459Essential Commodities Act, 1955 — Section 3, 6A, 6A(2), 6E, 7
High Courts09 Oct 2012Dismissed
Vijay Pal Vs Shiv Dayal
Rajasthan High Court · (2013) 2 CDR 725
Specific Relief Act, 1963 — Section 39, 6
High Courts08 Oct 2012Allowed
Satya Narayan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) LabIC 726
High Courts08 Oct 2012Dismissed
State of Rajasthan and Others Vs Kalu Ram Gurjar and Another
Rajasthan High Court · (2013) 1 LLJ 595
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(oo), 25B, 25F