COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 986 of 2,241

High Courts14 Dec 2012Dismissed

Kamal alias Kamal Deep Meena Vs State and Others

Rajasthan High Court · (2013) CriLJ 1911 : (2014) 3 RLW 2055

Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 13Rajasthan Prevention of Anti-social Activities Act, 2006 — Section 10, 11, 13(1), 14, 14(1)

Read judgment

High Courts13 Dec 2012Allowed

Sridan Vs State of Rajasthan and Others

Rajasthan High Court · (2013) LabIC 583

Constitution of India, 1950 — Article 31(2), 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161

Read judgment

High Courts13 Dec 2012Allowed

The State Bank of India and Others Vs Sh. Kuldeep Kalla

Rajasthan High Court · (2013) LabIC 589 : (2013) 2 LLJ 298 : (2013) 1 RLW 897 : (2013) 2 WLN 41

Constitution of India, 1950 — Article 14

Read judgment

High Courts12 Dec 2012Dismissed

Smt. Yogeshwari Kumari Vs Sh. Arvind Singh Mewar and Others Arvind Singh Vs M.K. Mahendra Singh and Others

Rajasthan High Court · (2013) 3 CDR 1469 : (2013) 2 WLN 28

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ACompanies Act, 1956 — Section 2(26)Constitution of India, 1950 — Article 226, 366

Read judgment

High Courts12 Dec 2012Allowed

Paresh Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2013) LabIC 685

Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 19

Read judgment

High Courts12 Dec 2012Dismissed

Prahlad Meena and Another Vs The State of Rajasthan and Others

Rajasthan High Court · (2012) 12 RAJ CK 0021

Constitution of India, 1950 — Article 226

Read judgment

High Courts12 Dec 2012

Jugal Kishore Tapadia Vs Smt. Pushpa Johar

Rajasthan High Court · (2013) 3 RLW 2254

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 24

Read judgment

High Courts11 Dec 2012

Santoki Bai Vs Lal Shankar and Another

Rajasthan High Court · (2013) 3 RLW 2637

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 41 Rule 21, 96Registration Act, 1908 — Section 59, 60(2)

Read judgment

High Courts11 Dec 2012Allowed

Durga Prasad Vs Union of India and Others

Rajasthan High Court · (2013) 1 CDR 1

Read judgment

High Courts11 Dec 2012Dismissed

Suresh Kumar Vs The Principal Secretary and Others

Rajasthan High Court · (2013) 1 WLN 617

Read judgment

High Courts11 Dec 2012

Bhagwati Prasad Vs Presiding Officer, Motor Accident Claims Tribunal and Others

Rajasthan High Court · (2013) 2 WLN 321

Constitution of India, 1950 — Article 227

Read judgment

High Courts10 Dec 2012Dismissed

Karan Kumar Laroiya Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 3 WLN 370

Criminal Procedure Code, 1973 (CrPC) — Section 97, 98

Read judgment

High Courts10 Dec 2012Allowed

Managing Director, Energetic Lighting (India) Pvt. Ltd. Vs Presiding Officer, Shops and Commercial Establishments and Another

Rajasthan High Court · (2013) LabIC 1554

Factories Act, 1948 — Section 2(6)Industrial Disputes Act, 1947 — Section 2(s)Rajasthan Shops And Commercial Establishments Act, 1958 — Section 2, 2(5), 2(6), 28A

Read judgment

High Courts07 Dec 2012