High Courts04 Jan 2016Allowed
Kan Singh and another Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriCC 72 : (2016) 4 Crimes 543 : (2016) WLCRajUC 227
Criminal Procedure Code, 1973 (CrPC) — Section 389
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 688 of 2,241
High Courts18 Dec 2015Partly Allowed
Oriental Insurance Company Ltd. Vs Prem Kanwar and Others
Rajasthan High Court · (2015) 12 RAJ CK 0055
High Courts18 Dec 2015Allowed
Om Prakash Yadav Vs The State of Raj. and Others
Rajasthan High Court · (2016) 1 WLN 358
Criminal Procedure Code, 1973 (CrPC) - Section 438Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts18 Dec 2015Dismissed
Divisional Forest Officer Vs Gopal and Others
Rajasthan High Court · (2015) 12 RAJ CK 0045
Constitution of India, 1950 - Article 14, 226, 227Industrial Disputes Act, 1947 - Section 25F, 25G
High Courts18 Dec 2015Dismissed
Chandan Kanwar Vs Balwant Singh
Rajasthan High Court · (2015) 12 RAJ CK 0036
Family Courts Act, 1984 - Section 19, 19(1), 19(2)Hindu Marriage Act, 1955 - Section 13B, 23, 23(1)(bb), 28Penal Code, 1860 (IPC) - Section 303, 313, 406, 498A
High Courts17 Dec 2015Dismissed
Khem Chand Vs Laxman Lal
Rajasthan High Court · (2015) 12 RAJ CK 0057
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts17 Dec 2015Allowed
Govind Dan Charan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0049
High Courts17 Dec 2015
Sarwajeet Singh Vs Union of India and Others
Rajasthan High Court · (2015) 12 RAJ CK 0048
Constitution of India, 1950 - Article 226(2)
High Courts17 Dec 2015Allowed
Baroda Rajasthan Gramin Bank Vs Dhanraj Galana and Others
Rajasthan High Court · (2015) 12 RAJ CK 0017
High Courts17 Dec 2015Allowed
Kiran Sharma Vs Agricultural University, Udaipur and Others
Rajasthan High Court · (2015) 12 RAJ CK 0016
High Courts17 Dec 2015
LRs of Jawari Mal Vs Om Prakash
Rajasthan High Court · (2015) 12 RAJ CK 0008
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts16 Dec 2015Partly Allowed
Rajkumari and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0039
High Courts16 Dec 2015Allowed
RSRTC Vs Tej Ram and Others
Rajasthan High Court · (2015) 12 RAJ CK 0010
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 33, 33(2(b), 33(2)(b), 34(2)(b)
High Courts15 Dec 2015Allowed
Manoj Kumar Tungariya Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0054
Constitution of India, 1950 - Article 15(3), 16, 16(1), 16(4)
High Courts15 Dec 2015Allowed
Mishrilal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0047
Civil Procedure Code, 1908 (CPC) - Section 115, 24Constitution of India, 1950 - Article 226, 227Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 122
High Courts15 Dec 2015
Mukesh Atal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 12 RAJ CK 0032
High Courts15 Dec 2015Dismissed
Mahendra Singh and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 12 RAJ CK 0031
High Courts15 Dec 2015Dismissed
Hindustan Zinc Limited Vs State of Raj. and Others
Rajasthan High Court · (2015) 12 RAJ CK 0022
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 2(28), 3
High Courts14 Dec 2015Allowed
Rajkumar Vs Sakina
Rajasthan High Court · (2015) 12 RAJ CK 0059
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 Dec 2015Dismissed
Jaswant Singh Parakh Vs Bank of Baroda and Others
Rajasthan High Court · (2015) 12 RAJ CK 0056
Civil Procedure Code, 1908 (CPC) - Section 141, 20(c)Constitution of India, 1950 - Article 14, 226, 226(2), 32