High Courts15 Nov 1968
Nag Raj Patodia Vs R.K. Birla and Others
Rajasthan High Court · AIR 1969 Raj 245 : (1969) RLW 266 : (1968) WLN 137
Representation of the People Act, 1951 — Section 81, 82, 84
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,310 of 2,400
High Courts14 Nov 1968Dismissed
Choteykhan Vs Mst. Zeenat
Rajasthan High Court · (1968) WLN 270
PROVIDENT FUNDS ACT, 1925 — Section 2, 3, 4, 5Succession Act, 1925 — Section 381
High Courts13 Nov 1968Dismissed
Durga Prasad Choudhary Vs The State of Rajasthan
Rajasthan High Court · (1968) WLN 131
Penal Code, 1860 (IPC) — Section 499, 500
High Courts12 Nov 1968Allowed
Bhatt Shailesh Kumar Vs Sampat Mal Lodha and Another
Rajasthan High Court · AIR 1969 Raj 276 : (1969) CriLJ 1272 : (1968) WLN 170
Criminal Procedure Code, 1898 (CrPC) — Section 252, 253(2), 259Penal Code, 1860 (IPC) — Section 114, 341, 380, 457
High Courts12 Nov 1968
Mewar Sugar Mills Ltd. Vs State of Rajasthan Sales Tax Officer Vs Mahalaxmi Cotton Ginning and Pressing Factory
Rajasthan High Court · (1968) WLN 285
Constitution of India, 1950 — Article 301
High Courts12 Nov 1968
Mewar Sugar Mills Ltd. and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1970 Raj 1
Civil Procedure Code, 1908 (CPC) — Section 100, 101Rajasthan Sales Tax Act, 1954 — Section 15, 2
High Courts11 Nov 1968Dismissed
Sardar Manmohansingh Nagpal Vs Manakchand Kothari and Another
Rajasthan High Court · (1968) WLN 174
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(4)
High Courts11 Nov 1968Dismissed
Premchand Vs Bajrangibai and Another
Rajasthan High Court · AIR 1969 Raj 270 : (1969) RLW 190 : (1968) WLN 253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 89, Order 21 Rule 90, Order 34 Rule 5, 115
High Courts08 Nov 1968
Bhikha and Others Vs The State of Rajasthan
Rajasthan High Court · (1968) WLN 125
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 325, 34
High Courts07 Nov 1968Allowed
Guman Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1970 Raj 173
Constitution of India, 1950 — Article 14, 16, 226Rajasthan Administrative Service Rules, 1954 — Rule 28B, 28B(2), 32
High Courts07 Nov 1968Allowed
Gumansingh Vs State of Rajasthan and Others
Rajasthan High Court · (1968) WLN 145
Constitution of India, 1950 — Article 14, 16, 226, 309, 4
High Courts06 Nov 1968Allowed
Hari Kishan and Others Vs Shamlal
Rajasthan High Court · (1969) RLW 212 : (1968) WLN 120
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 4(h)
High Courts04 Nov 1968Dismissed
Aditya Mills Ltd., Madanganj-Kishengarh and Others Vs Rajasthan State Electricity Board, Jaipur and Others
Rajasthan High Court · AIR 1969 Raj 254 : (1969) RLW 147 : (1968) WLN 181
Constitution of India, 1950 — Article 265, 271Electricity (Supply) Act, 1948 — Section 49, 59
High Courts04 Nov 1968
Smt. Panbai and Others Vs Sajjanraj and Others
Rajasthan High Court · AIR 1969 Raj 278 : (1969) RLW 343 : (1968) WLN 238
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Contract Act, 1872 — Section 39, 45
High Courts01 Nov 1968
Thakurji Shriji Dwarkadeeshji Vs Gappulal
Rajasthan High Court · (1969) RLW 164 : (1968) WLN 99
Transfer of Property Act, 1882 — Section 113
High Courts01 Nov 1968Dismissed
Chhotulal and Another Vs Hema Ram
Rajasthan High Court · (1969) RLW 263 : (1968) WLN 236
Employees Compensation Act, 1923 — Section 3
High Courts01 Nov 1968
Ram Singh Vs State
Rajasthan High Court · AIR 1969 Raj 227 : (1969) CriLJ 1009 : (1969) RLW 208 : (1968) WLN 95
Motor Vehicles Act, 1939 — Section 123, 130, 130(1), 42
High Courts31 Oct 1968Partly Allowed
Surendrakumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1969 Raj 182 : (1969) RLW 285 : (1968) WLN 192
Constitution of India, 1950 — Article 14, 226
High Courts30 Oct 1968Dismissed
Vinod Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (1969) RLW 168 : (1968) WLN 121
Penal Code, 1860 (IPC) — Section 406, 411