High Courts30 Jan 1971Dismissed

Tillu Vs State

Rajasthan High Court · (1971) RLW 456 : (1971) WLN 74

Evidence Act, 1872 — Section 114, 133, 27Penal Code, 1860 (IPC) — Section 201, 302, 365
High Courts20 Jan 1971

Mahadeo Vs State

Rajasthan High Court · (1971) CriLJ 1768 : (1971) RLW 135 : (1971) 4 WLN 6

Constitution of India, 1950 — Article 134Prevention of Food Adulteration Act, 1954 — Section 12, 16, 20, 7
High Courts16 Dec 1970Dismissed

Rampartap Vs Smt. Ashi Bai

Rajasthan High Court · AIR 1971 Raj 232 : (1970) 3 WLN 681

Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 106