High Courts20 Oct 1971
Raghubir Sahahai Mathur Vs Raj Financial Corporation
Rajasthan High Court · (1971) WLN 538
Rajasthan Financial Corporation (Staff) Regulations, 1958 — Regulation 16, 17
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,285 of 2,400
High Courts13 Oct 1971Partly Allowed
The Union of India (UOI) Vs Ramgopal Tanwar
Rajasthan High Court · AIR 1972 Raj 196 : (1972) RLW 32 : (1971) 4 WLN 560
Constitution of India, 1950 — Article 311(1)Limitation Act, 1908 — Section 102
High Courts13 Oct 1971Allowed
Ram Swaroop and Another Vs Sua Lal
Rajasthan High Court · AIR 1972 Raj 98 : (1971) 4 WLN 448
High Courts12 Oct 1971Dismissed
Phool Chand and Others Vs Laxmi Narain
Rajasthan High Court · AIR 1972 Raj 247 : (1972) RLW 139 : (1971) 4 WLN 484
Limitation Act, 1963 — Article 65
High Courts12 Oct 1971Dismissed
State of Rajasthan Vs Firm Banwarilal and Others
Rajasthan High Court · (1971) WLN 570
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 25, 5
High Courts11 Oct 1971Dismissed
Ram Narain Vs Municipal Board and Another
Rajasthan High Court · (1971) WLN 452
High Courts07 Oct 1971Allowed
Gem Cinema and Another Vs B.C. Ojha and Others
Rajasthan High Court · (1972) RLW 161 : (1971) WLN 461
High Courts03 Oct 1971Allowed
Devilal Vs Himat Ram and Others
Rajasthan High Court · AIR 1973 Raj 39
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 4Contract Act, 1872 — Section 44Partnership Act, 1932 — Section 47
High Courts27 Sept 1971Dismissed
Pahilaj Rai Vs The Works Manager (Carriage) W. Rly.
Rajasthan High Court · (1971) WLN 530
Payment of Wages Act, 1936 — Section 1, 13, 15
High Courts27 Sept 1971Dismissed
State of Rajasthan Vs Firm Anand Construction Co., Mandi
Rajasthan High Court · AIR 1972 Raj 101 : (1971) 4 WLN 495 : (1971) 4 WLN 481
Limitation Act, 1963 — Article 113, 18, 22, 24, 55
High Courts24 Sept 1971Dismissed
Stoneware Pipe and Sanitary Fitting Manufacturing Co. Ltd., Jaipur Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1972 Raj 83 : (1972) RLW 103
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Jaipur Registration Act, 1944 — Section 17Jaipur Transfer of Property Act, 1944 — Section 53A, 54
High Courts21 Sept 1971
Jethmal Vs Hiralal and Others
Rajasthan High Court · AIR 1972 Raj 220 : (1972) RLW 40 : (1971) 4 WLN 472
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 1, 100, 101Contract Act, 1872 — Section 62
High Courts21 Sept 1971Dismissed
Firm Pyarelal Satpal and Others Vs Santlal and Others
Rajasthan High Court · (1972) RLW 51 : (1971) 4 WLN 543
Bikaner Municipal Act, 1923 — Section 113, 114, 129, 51Civil Procedure Code, 1908 (CPC) — Section 91(2)General Clauses Act, 1897 — Section 3(44)
High Courts17 Sept 1971
The Abu Road Elect. and Indst. Comp. Ltd. Vs The Comns. of Income Tax
Rajasthan High Court · (1971) WLN 100
Income Tax Act, 1922 — Section 66(1)
High Courts14 Sept 1971Dismissed
Bogaram Vs Mohanaram and Others
Rajasthan High Court · AIR 1972 Raj 116 : (1971) 4 WLN 465
Civil Procedure Code, 1908 (CPC) — Section 101Rajasthan Tenancy Act, 1955 — Section 37, 41, 42, 43
High Courts12 Sept 1971Allowed
Nanda Vs The District Judge, Jaipur Dist., Jaipur and Others
Rajasthan High Court · AIR 1973 Raj 116
Civil Procedure Code, 1908 (CPC) — Section 115Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 17
High Courts10 Sept 1971Dismissed
Maliram and Others Vs Jagmohan and Others
Rajasthan High Court · (1971) WLN 632
Transfer of Property Act, 1882 — Section 44
High Courts10 Sept 1971Dismissed
Fateh Singh Vs Gram Panchayat Ransi Gaon and Others
Rajasthan High Court · AIR 1972 Raj 95
Constitution of India, 1950 — Article 14Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 4
High Courts09 Sept 1971Dismissed
Ramswarup Vs The State of Rajasthan
Rajasthan High Court · AIR 1973 Raj 157 : (1972) RLW 587
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts08 Sept 1971
Bhanwarlal Vs Bhulibai and Others
Rajasthan High Court · AIR 1972 Raj 203 : (1971) 4 WLN 416
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4