High Courts18 Feb 1974
Commissioner of Income Tax Vs Smt. Pana Devi and Others
Rajasthan High Court · (1974) RLW 235 : (1974) WLN 259
Income Tax Act, 1922 — Section 24(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,259 of 2,400
High Courts15 Feb 1974Dismissed
State of Rajasthan and Another Vs Kamalsingh and Others
Rajasthan High Court · (1974) WLN 272
Forest Contracting Rules, 1958 — Rule 19
High Courts15 Feb 1974Dismissed
Chandrabhan Bansilal Ramratan Das Vs The Municipal Council, Bikaner
Rajasthan High Court · AIR 1975 Raj 35 : (1974) RLW 100 : (1974) 7 WLN 133
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation (Amendment) Act, 1963 — Article 113, 55, 91, 30Limitation Act, 1908 — Article 145
High Courts15 Feb 1974Dismissed
Maliram Nemichand Jain Vs Rajasthan Financial Corporation and Another
Rajasthan High Court · AIR 1974 Raj 204 : (1974) RLW 94 : (1974) 7 WLN 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, Order 21 Rule 69, Order 21 Rule 90, 24
High Courts12 Feb 1974Allowed
Surajmal Vs The State of Rajasthan and Others
Rajasthan High Court · (1974) WLN 279
Penal Code, 1860 (IPC) — Section 379
High Courts12 Feb 1974
Smt. Tikkan Bai Vs Durga Prasad and Others
Rajasthan High Court · (1974) WLN 271
High Courts12 Feb 1974Allowed
Ramji Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (1974) WLN 213
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 447Probation of Offenders Act, 1958 — Section 4
High Courts11 Feb 1974Dismissed
Om Prakash Mathur Vs The State
Rajasthan High Court · (1974) WLN 324
Penal Code, 1860 (IPC) — Section 161Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts11 Feb 1974Allowed
Ram Niwas and Others Vs Shiksha Prasar Samiti Ratangarh
Rajasthan High Court · (1974) WLN 292
High Courts08 Feb 1974Dismissed
State and Another Vs Khan Farouk
Rajasthan High Court · (1974) WLN 232
Industrial Disputes Act, 1947 — Section 10, 12
High Courts08 Feb 1974Dismissed
H.M. Yusuf Vs Mohammed Shafi and Others
Rajasthan High Court · (1974) WLN 219
High Courts07 Feb 1974Allowed
Rajasthan State Electricity Board, Jaipur Vs Rampuria Ice Factory Ltd.
Rajasthan High Court · AIR 1974 Raj 192 : (1974) RLW 92 : (1974) 7 WLN 75
Limitation Act, 1963 — Article 113, 17(1)
High Courts07 Feb 1974
Shri Kishan Vs The State
Rajasthan High Court · (1974) WLN 263
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 109, 300, 302, 303, 304
High Courts07 Feb 1974Allowed
Pyarelal alias Papa Vs State of Rajasthan
Rajasthan High Court · (1974) RLW 107 : (1974) WLN 155
Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 145, 403, 423
High Courts07 Feb 1974Dismissed
Soondaram and Another Vs Rameshwarlal and Another
Rajasthan High Court · (1974) WLN 287
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Feb 1974Dismissed
Dr. Gopilal Garg and Another Vs The Adrashnagar Co-operative Housing Society and Another
Rajasthan High Court · (1974) WLN 228
Rajasthan Co-operative Societies Act, 1965 — Section 143
High Courts06 Feb 1974Allowed
Sheo Narain and Another Vs Mahada Ram
Rajasthan High Court · (1974) WLN 168
Criminal Procedure Code, 1973 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 323
High Courts05 Feb 1974Dismissed
Kishansingh and Others Vs Surajprakash and Others
Rajasthan High Court · AIR 1974 Raj 209
Limitation Act, 1963 — Article 53, 55
High Courts05 Feb 1974Dismissed
Kishan Singh and Others Vs Suraj Prakash and Others
Rajasthan High Court · (1974) RLW 168 : (1974) WLN 81
Transfer of Property Act, 1882 — Section 55
High Courts05 Feb 1974Dismissed
Mohanlal Vs Kesraram and Others
Rajasthan High Court · (1974) WLN 289