High Courts07 May 1974
Rewat Dan and Others Vs State of Rajasthan
Rajasthan High Court · (1975) CriLJ 691 : (1974) RLW 267 : (1974) 7 WLN 414
Criminal Procedure Code, 1973 (CrPC) — Section 209, 436, 437, 438, 439Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,256 of 2,400
High Courts07 May 1974
Commissioner of Income Tax Vs Keshri Singh and Another
Rajasthan High Court · (1977) 106 ITR 184
Income Tax Act, 1922 — Section 4(3)
High Courts06 May 1974Dismissed
Smt. Priti Parihar Vs Kailash Singh
Rajasthan High Court · AIR 1975 Raj 7 : (1974) RLW 284 : (1974) 7 WLN 397
Hindu Marriage Act, 1955 — Section 10(1)Rajasthan High Court of Judicature Rules, 1952 — Rule 801E
High Courts03 May 1974Dismissed
Sita Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1974) WLN 536
Road Transport Corporations Act, 1950 — Section 3
High Courts01 May 1974Allowed
Sitaram and Sons and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1975 Raj 78 : (1974) RLW 311 : (1974) 7 WLN 774
Constitution of India, 1950 — Article 245Essential Commodities Act, 1955 — Section 3
High Courts28 Apr 1974
Gupeshwar Bhatt Vs State of Rajasthan and Others
Rajasthan High Court · (1976) 1 LLJ 198
Rajasthan Administrative Service Rules, 1954 — Rule 32
High Courts25 Apr 1974Allowed
Gopeswar Bhatt Vs State of Rajasthan an Ors.
Rajasthan High Court · (1974) WLN 351
Rajasthan Administrative Service Rules, 1954 — Rule 32
High Courts22 Apr 1974Dismissed
Sobhraj Vs Bhanwar Lal
Rajasthan High Court · AIR 1975 Raj 196 : (1974) RLW 251 : (1974) 7 WLN 270
Evidence Act, 1872 — Section 114Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(7), 19ATransfer of Property Act, 1882 — Section 105
High Courts18 Apr 1974
Jainuddin Vs Shrimati Gulab and Others
Rajasthan High Court · AIR 1975 Raj 25 : (1974) RLW 260 : (1974) 7 WLN 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 23 Rule 3, 9Stamp Act, 1899 — Section 2(15)
High Courts18 Apr 1974Allowed
Dr. A.K. Datta Vs The State of Rajasthan
Rajasthan High Court · (1974) RLW 358 : (1974) WLN 342
Constitution of India, 1950 — Article 77Criminal Procedure Code, 1973 (CrPC) — Section 197, 423Penal Code, 1860 (IPC) — Section 120B, 409, 471
High Courts16 Apr 1974
Brij Vallabh Singh Mehta Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 364 : (1974) WLN 419
High Courts15 Apr 1974Dismissed
The State of Rajasthan Vs The Bank of Rajasthan Ltd. and Another
Rajasthan High Court · (1975) WLN 169
High Courts12 Apr 1974Dismissed
Babulal Ajmera Vs The State Bank of Bikaner and Jaipur and Another
Rajasthan High Court · (1974) RLW 318 : (1974) WLN 288
Arbitration Act, 1940 — Section 17Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 10, 7
High Courts10 Apr 1974
Durgadan Vs Devidan
Rajasthan High Court · (1974) RLW 296 : (1974) WLN 314
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A, 54, 64
High Courts08 Apr 1974
Shyam Narain Vs The State of Rajasthan and Another
Rajasthan High Court · (1974) CriLJ 1006 : (1974) RLW 250
Penal Code, 1860 (IPC) — Section 500
High Courts08 Apr 1974Allowed
Hari Singh Vs Smt. Sireh Kanwar and Others
Rajasthan High Court · AIR 1974 Raj 197 : (1974) RLW 246 : (1974) 7 WLN 398
General Clauses Act, 1897 — Section 6Hindu Succession Act, 1956 — Section 23, 31, 4(1)Jaipur Hindu Womens Rights to Property Act, 1947 — Section 3(3)
High Courts08 Apr 1974
Surja Ram Vs The State of Rajasthan
Rajasthan High Court · (1974) CriLJ 1160 : (1974) RLW 257 : (1974) 7 WLN 276
Criminal Procedure Code, 1973 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 467, 471
High Courts06 Apr 1974Partly Allowed
Chhaganlal Vs Smt. Sakkha Devi and Another
Rajasthan High Court · AIR 1975 Raj 8 : (1974) RLW 291 : (1974) 7 WLN 301
Hindu Marriage Act, 1955 — Section 10, 23, 23(1), 24
High Courts05 Apr 1974
Niranjan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1974) RLW 277 : (1974) 7 WLN 222
Rajasthan High Court of Judicature Rules, 1952 — Rule 54, 55, 61, 66(1), 74Rajasthan High Court Ordinance, 1949 — Section 44(2)
High Courts05 Apr 1974Allowed
Mahesh Chandra Sharma Vs State of Rajasthan an Another
Rajasthan High Court · (1974) RLW 338 : (1974) WLN 564
Constitution of India, 1950 — Article 16, 226Employees Compensation Act, 1923 — Section 17Industrial Disputes Act, 1947 — Section 2, 25