High Courts12 Mar 1987Dismissed
The Jaipur Development Authority Vs Prahlad Kumar
Rajasthan High Court · (1987) RLW 315 : (1987) WLN 764
Criminal Procedure Code, 1973 (CrPC) — Section 378, 468, 471, 64
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,918 of 2,241
High Courts11 Mar 1987Dismissed
Shyam Lal Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 444
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 1987
Hanwant Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 309
Penal Code, 1860 (IPC) — Section 182, 302, 304, 34
High Courts11 Mar 1987
Ram Karan and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 675
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts11 Mar 1987
State of Rajasthan Vs Amra Ram
Rajasthan High Court · (1987) WLN 323
Criminal Procedure Code, 1973 (CrPC) — Section 102, 103Essential Commodities Act, 1955 — Section 3, 6A
High Courts11 Mar 1987Allowed
Assistant Commercial Taxes Officer Vs Bikaner Hotel
Rajasthan High Court · (1988) 1 RLW 371 : (1987) 67 STC 414 : (1988) 1 WLN 385
Rajasthan Sales Tax Act, 1994 — Section 5
High Courts11 Mar 1987Dismissed
State of Rajasthan Vs Retired Contributory Provident Fund Holders Association
Rajasthan High Court · (1987) RLW 112 : (1987) 1 WLN 476
Constitution of India, 1950 — Article 14, 148, 16, 21, 226
High Courts10 Mar 1987Dismissed
Commercial Taxes Officer Vs Mangal Work
Rajasthan High Court · (1987) 67 STC 298
High Courts10 Mar 1987
Bhagwati and Another Vs State of Rajasthan
Rajasthan High Court · (1987) WLN 407
Evidence Act, 1872 — Section 114, 114APenal Code, 1860 (IPC) — Section 302, 34, 380, 411, 460
High Courts09 Mar 1987
Smt. Amarjeet Kaur Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 421
Constitution of India, 1950 — Article 39
High Courts09 Mar 1987
Amarjeet Kaur and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1987) 2 WLN 833
Constitution of India, 1950 — Article 39
High Courts07 Mar 1987
COMMISSIONER OF INCOME TAX Vs SANTOSH INDUSTRIES.
Rajasthan High Court · (1987) 65 CTR 229
Income Tax Act, 1961 — Section 80JIncome Tax Rules, 1962 — Rule 19A
High Courts06 Mar 1987Allowed
Kanhaiya Lal Vs U.I.T.
Rajasthan High Court · (1987) RLW 638 : (1987) WLN 699
Criminal Procedure Code, 1973 (CrPC) — Section 32, 379, 401
High Courts06 Mar 1987Dismissed
Harvansh Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 498 : (1987) 1 WLN 723
Penal Code, 1860 (IPC) — Section 353
High Courts06 Mar 1987Dismissed
Arora Finance Company, Tonk and Others Vs Nazeer Ahmed
Rajasthan High Court · AIR 1988 Raj 220
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 101General Clauses Act, 1897 — Section 9Rajasthan Money Lenders (Amendment) Act, 1976 — Section 26
High Courts06 Mar 1987
Musddin and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 359
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 394
High Courts05 Mar 1987Allowed
Nathu Lal Vs Mool Chand and Others
Rajasthan High Court · (1987) RLW 543 : (1987) 2 WLN 47
Limitation Act, 1963 — Section 18
High Courts05 Mar 1987Dismissed
Registrar of Companies Vs Jaipur Stock Exchange Ltd.
Rajasthan High Court · (1987) 62 CompCas 433
Companies Act, 1956 — Section 433
High Courts05 Mar 1987Dismissed
Dharamichand Vs Smt. Sobha Devi
Rajasthan High Court · AIR 1987 Raj 159 : (1987) RLW 353 : (1987) 1 WLN 637
Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 24
High Courts05 Mar 1987
Mahesh and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 2 WLN 87