High Courts25 Nov 1992Dismissed
Vinod Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 RLW 330 : (1992) 3 WLC 340 : (1992) 2 WLN 211
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 70, 71, 72
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,787 of 2,241
High Courts25 Nov 1992
Smt. Dheera Vs Mohan Lal
Rajasthan High Court · (1992) 2 RLW 237 : (1993) 1 WLC 390 : (1992) 2 WLN 518
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Nov 1992
Amar Chand and Others Vs Gram Panchayat and Others
Rajasthan High Court · (1992) WLN 595
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Nov 1992Dismissed
Omi Purohit Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) 2 RLW 305 : (1993) 1 WLC 606 : (1992) 2 WLN 411
High Courts25 Nov 1992Dismissed
Govind Ram Vs Indian Bank
Rajasthan High Court · (1992) 2 RLW 294 : (1992) 3 WLC 384 : (1992) 2 WLN 431
Constitution of India, 1950 — Article 14, 16
High Courts25 Nov 1992Dismissed
Firm Gaurav Video Library and Another Vs Prem kumar Gupta
Rajasthan High Court · (1992) WLN 592
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5)
High Courts24 Nov 1992
Sayeed Ansari Vs The State of Raj. and Others
Rajasthan High Court · (1992) 2 WLN 530
Constitution of India, 1950 — Article 14, 21, 226
High Courts24 Nov 1992Allowed
Jaipur Woollen Quality Carpets Vs Union of India (UOI) and Others
Rajasthan High Court · (1992) 2 RLW 262 : (1992) 3 WLC 375 : (1992) 2 WLN 265
Telegraph Act, 1885 — Section 7
High Courts23 Nov 1992Dismissed
The State of Rajasthan Vs Mangi Lal
Rajasthan High Court · (1992) WLN 588
Limitation Act, 1963 — Section 5
High Courts20 Nov 1992Allowed
Durga Devi Vs State of Rajasthan
Rajasthan High Court · (1993) CriLJ 1723 : (1992) 2 RLW 338
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Nov 1992Dismissed
The State of Rajasthan Vs Mohan Singh
Rajasthan High Court · (1992) WLN 575
Civil Procedure Code, 1908 (CPC) — Section 102, 80
High Courts18 Nov 1992Allowed
Narain Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1993 Raj 64 : (1992) 2 RLW 300 : (1992) 2 WLN 300
Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 13(2), 14(4), 17Rajasthan Land Revenue Act, 1956 — Section 261
High Courts18 Nov 1992
The State of Rajasthan Vs Banarshi Lal's Legal Representatives and Others
Rajasthan High Court · (1992) WLN 240
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Nov 1992Dismissed
Manohar Singh Vs Kanti Lal
Rajasthan High Court · (1992) WLN 577
Arbitration Act, 1940 — Section 20
High Courts18 Nov 1992Dismissed
Babu Lal Vs Kishore Lal
Rajasthan High Court · (1992) WLN 580
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Nov 1992
Avashan Mandal Parijat Uch Ayavargh Sangarsh Samiti Vs Rajasthan Housiong Board and Others
Rajasthan High Court · (1993) 3 WLC 391 : (1992) WLN 253
Constitution of India, 1950 — Article 12, 14, 226, 298
High Courts16 Nov 1992Dismissed
Hawa Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1992) 2 RLW 507 : (1992) 3 WLC 393 : (1992) 2 WLN 303
Land Acquisition Act, 1894 — Section 4, 40, 45, 5, 5A
High Courts12 Nov 1992Dismissed
Union of India (UOI) and Others Vs Karansingh and Another
Rajasthan High Court · (1992) 2 RLW 705 : (1992) 2 WLN 296
Administrative Tribunals Act, 1985 — Section 28, 3Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15, 17, 3
High Courts11 Nov 1992Allowed
Gulshan Vs Sushil Kumar
Rajasthan High Court · (1993) 1 DMC 151 : (1992) 2 RLW 468 : (1993) 1 WLC 651 : (1992) 2 WLN 180
Guardians and Wards Act, 1890 — Section 25