COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 177 of 2,241

High Courts25 Feb 2022Allowed

Jagseer Singh Ranjeet Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0089

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 143, 307, 323, 336, 341, 382Code Of Criminal Procedure, 1973 — Section 439

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High Courts24 Feb 2022Disposed Of

Creative Realmart Private Limited And Others Vs Lalit Kumar And Others

Rajasthan High Court · (2022) 02 RAJ CK 0108

Constitution Of India, 1950 — Article 14Relaxation Act, 2020 — Section 3Finance Act, 2021 — Section 148, 148A, 149, 149(1), 149(1)(a), 149(1)(b)

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High Courts24 Feb 2022Disposed Of

Hari Singh And Others Vs Lalit Kumar And Others

Rajasthan High Court · (2022) 02 RAJ CK 0107

Motor Vehicles Act, 1988 — Section 168, 173

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High Courts23 Feb 2022Disposed Of

Universal Sompo General Insurance Company Limited Vs Dropati Devi And Others

Rajasthan High Court · (2022) 02 RAJ CK 0112

Motor Vehicles Act, 1988 — Section 173

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High Courts23 Feb 2022Allowed

Manju Devi And Others Vs Amit Kumar Sharma And Others

Rajasthan High Court · (2022) 02 RAJ CK 0111

Motor Vehicles Act, 1988 — Section 173

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High Courts23 Feb 2022Allowed

Mamta And Others Vs Mahendra Singh And Others

Rajasthan High Court · (2022) 02 RAJ CK 0110

Motor Vehicles Act, 1988 — Section 163A

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High Courts23 Feb 2022Allowed

Nandu Devi And Others Vs Sohanlal And Others

Rajasthan High Court · (2022) 02 RAJ CK 0109

Motor Vehicles Act, 1988 — Section 173

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High Courts22 Feb 2022Disposed Of

Ratan Lal Sharma Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0115

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High Courts22 Feb 2022Disposed Of

Paras Kumar Jain Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0114

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High Courts22 Feb 2022Dismissed

New India Assurance Company Ltd Vs Geeta Devi And Others

Rajasthan High Court · (2022) 02 RAJ CK 0113

Motor Vehicles Act, 1988 — Section 146(1), 147(1), 147(3), 147(5), 149(1)

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High Courts21 Feb 2022Disposed Of

Umrav Meena And Others Vs State Of Raj And Others

Rajasthan High Court · (2022) 02 RAJ CK 0143

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High Courts21 Feb 2022Disposed Of

Upendra Dhayal And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 02 RAJ CK 0142

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High Courts21 Feb 2022Partly Allowed

Bhupendra Singh And Others Vs State Of Rajasthan

Rajasthan High Court · (2022) 02 RAJ CK 0141

Code Of Criminal Procedure, 1973 — Section 173(8), 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 303II, 304II, 323, 325, 341Probation Of Offenders Act, 1958 — Section 4, 5

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High Courts18 Feb 2022Partly Allowed