High Courts13 May 1999Allowed
Shabnam Bano Vs Motor Accidents Claims Tribunal and Others
Rajasthan High Court · (2000) ACJ 1410 : (2000) 1 RLW 591 : (1999) WLC 642
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,638 of 2,241
High Courts12 May 1999Dismissed
Babulal Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1999) 2 LLJ 1076 : (1999) 2 RLW 925
Apprentices Act, 1961 — Section 18, 2, 22
High Courts11 May 1999Dismissed
State Vs Devendra Kumar
Rajasthan High Court · (2000) 1 RLW 309 : (1999) 3 WLC 393 : (1999) 1 WLN 631
Criminal Procedure Code, 1973 (CrPC) — Section 167, 386, 389, 390, 391Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 120B, 407
High Courts11 May 1999
Smt. Shakuntala Devi Vs Sh. Nathu Lal Jain and Another
Rajasthan High Court · AIR 2000 Raj 109 : (2000) 2 CivCC 205 : (1999) 2 RLW 1250 : (1999) 1 WLN 628
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 26 Rule 1, Order 3 Rule 2, 151
High Courts11 May 1999Allowed
Mohd. Sadiq Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 4043 : (2000) 3 RLW 1524
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts11 May 1999Dismissed
Bhanwar Lal Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 1 ALD(Cri) 375 : (1999) 2 DMC 325 : (1999) 3 WLC 584
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts10 May 1999Dismissed
Smt. Manorama Devi and Another Vs State of Raj.
Rajasthan High Court · (2000) 3 RLW 1664 : (1999) 3 WLC 591 : (1999) 1 WLN 627
High Courts07 May 1999Dismissed
Dilip Choudhary Vs Surendra Goyal and Others
Rajasthan High Court · AIR 1999 Raj 344 : (1999) 3 WLC 421
Representation of the People Act, 1951 — Section 82
High Courts07 May 1999Dismissed
Brij Lal Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 3830 : (1999) 3 RLW 1414 : (1999) 3 RLW 1414 : (1999) 3 WLC 398 : (1999) 1 WLN 623
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 342, 354, 376
High Courts05 May 1999Allowed
Bherulal and Another Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 4257 : (2000) 1 RCR(Criminal) 283
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 34, 435, 436
High Courts05 May 1999Dismissed
Amar Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 238 : (2000) 84 FLR 60 : (1999) 2 RLW 906 : (1999) 2 RLW 1283 : (1999) 1 WLC 664
Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(4), 39, 40
High Courts05 May 1999Dismissed
All India I.T.D.C. Employees' Union Vs Employees' State Insurance Corporation and Others
Rajasthan High Court · (2000) 1 LLJ 591 : (1999) WLC 713
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1(4), 91Industrial Disputes Act, 1947 — Section 10
High Courts04 May 1999Allowed
Patta Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1650
Penal Code, 1860 (IPC) — Section 376
High Courts04 May 1999
Panney Singh and Another Vs State and Another
Rajasthan High Court · (2000) 1 RLW 132 : (1999) WLC 759 : (1999) 1 WLN 621
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 482
High Courts03 May 1999Dismissed
Teju Ram Vs Indian Oil Corpn. Ltd. and Others
Rajasthan High Court · (1999) WLC 716 : (1999) 1 WLN 620
High Courts03 May 1999Allowed
R.S.E.B., Jaipur and Others Vs Umaidmal and Others
Rajasthan High Court · AIR 1999 Raj 359 : (2000) 1 CivCC 107 : (1999) 3 RLW 1399
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Electricity (Supply) Act, 1948 — Section 26Electricity Act, 1910 — Section 22B
High Courts30 Apr 1999Dismissed
Chaina Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1999) 3 RLW 1454 : (1999) 3 WLC 370 : (1999) 1 WLN 317
Criminal Procedure Code, 1973 (CrPC) — Section 161, 231, 311Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 1999
Miss Veena Verma Vs State of Rajasthan and Another
Rajasthan High Court · (1999) 3 RLW 1532 : (1999) 3 WLC 511 : (1999) 1 WLN 319
High Courts30 Apr 1999
Bhura Lal and Others Vs State and Others
Rajasthan High Court · (1999) CriLJ 3552 : (1999) 4 RCR(Criminal) 199 : (1999) 2 RLW 897 : (1999) 2 WLC 543 : (1999) 1 WLN 344
Criminal Procedure Code, 1973 (CrPC) — Section 14, 156, 156(3), 190, 193Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3
High Courts30 Apr 1999
G.B. Jain and Sons Vs State of Raj. and Another
Rajasthan High Court · (1999) 3 RLW 1438 : (1999) 3 WLC 694 : (1999) 1 WLN 368
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 397, 401