High Courts16 Aug 1999Dismissed

Poonam Chand Vs Dhan Raj

Rajasthan High Court · (2000) CriLJ 2080 : (2000) 3 RCR(Criminal) 663 : (2000) 2 RCR(Rent) 625 : (2000) 2 RLW 736 : (2000) 2 WLC 243 : (1999) 1 WLN 685

Contempt of Courts Act, 1971 — Section 12, 2Rajasthan Municipalities Act, 1959 — Section 170, 170(9)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 17, 3(1)
High Courts11 Aug 1999Dismissed

Mohd. Ahsan Vs State and Others

Rajasthan High Court · (2000) 3 CivCC 673 : (2000) CriLJ 2504 : (2000) 3 RCR(Criminal) 748 : (2000) 1 RLW 535 : (2000) 3 WLC 136 : (1999) 1 WLN 680

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 188
High Courts05 Aug 1999

Nand Kumar Vs Smt. Gayatri

Rajasthan High Court · (2000) 1 CivCC 406 : (2000) 1 DMC 291 : (1999) 3 RLW 1824 : (1999) 3 WLC 744

Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 126(2), 482(3)