High Courts05 Oct 1999Allowed
Avdhesh Khokhar Vs Principal, Dayanand Public School and Others
Rajasthan High Court · AIR 2000 Raj 72 : (2000) 1 RLW 87 : (2000) 1 WLC 493
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,631 of 2,241
High Courts05 Oct 1999Dismissed
Murlidhar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 170 : (2000) 2 RLW 744
Constitution of India, 1950 — Article 161, 162, 163, 164, 165Criminal Procedure Code, 1973 (CrPC) — Section 144Rajasthan Excise Act, 1950 — Section 53, 8
High Courts04 Oct 1999Allowed
Babu Ahmed Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 444
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 164, 361, 363, 366
High Courts01 Oct 1999
Dr. Prem Mittal Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 DMC 754
Penal Code, 1860 (IPC) — Section 494
High Courts01 Oct 1999Dismissed
Kunwar Narendra Singh Rajwat Vs Shri Amarsarwati Torawati Bhomiya Sangh Social and Educational Trust
Rajasthan High Court · (1999) 10 RAJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Sept 1999Dismissed
Danji Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 59
Constitution of India, 1950 — Article 226
High Courts29 Sept 1999
COMMISSIONER OF INCOME TAX Vs MANGLAM CEMENT LTD.
Rajasthan High Court · (2000) 158 CTR 549
High Courts28 Sept 1999Dismissed
Narain Prasad Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 257
Criminal Procedure Code, 1973 (CrPC) — Section 195, 420, 467, 468, 471
High Courts27 Sept 1999
Rameshwar Dayal Sharma and Another Vs Narendra Kumar Sharma and Others
Rajasthan High Court · (1999) 09 RAJ CK 0004
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 3
High Courts27 Sept 1999Dismissed
Omprakash Vs Gajanand and Others
Rajasthan High Court · (2000) 2 RLW 1219
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Sept 1999
Commissioner of Income Tax Vs Rao Karan Singh and Others
Rajasthan High Court · (2001) 252 ITR 447 : (2000) 1 RLW 375
Wealth Tax Act, 1957 — Section 2(m), 27(3)
High Courts24 Sept 1999
Commissioner of Income Tax Vs Jain Construction Co. and Others
Rajasthan High Court · (2000) 245 ITR 527
Income Tax Act, 1961 — Section 119, 145, 256, 263, 32
High Courts24 Sept 1999
COMMISSIONER OF INCOME TAX Vs JAIN CONSTRUCTION CO. and Others
Rajasthan High Court · (1999) 156 CTR 290
Income Tax Act, 1961 — Section 10, 119, 145, 256, 263
High Courts24 Sept 1999
Commissioner of Income Tax Vs Heera Lal Bhat
Rajasthan High Court · (2003) 184 CTR 554 : (2003) 131 TAXMAN 257
Income Tax Act, 1961 — Section 256(2), 40, 44AD(5)
High Courts24 Sept 1999Dismissed
Rajasthan State Electricity Board and Others Vs Sultan Mohd.
Rajasthan High Court · (2000) 3 LLJ 691 : (2000) 1 RLW 346 : (2000) 2 WLC 22
Constitution of India, 1950 — Article 226
High Courts21 Sept 1999
Subrati Khan Vs Rajendra Kumar
Rajasthan High Court · (1999) 09 RAJ CK 0034
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts21 Sept 1999Dismissed
Doongarsingh Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1646 : (2000) 3 RCR(Criminal) 534
Penal Code, 1860 (IPC) — Section 376
High Courts21 Sept 1999Allowed
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2623
Drugs and Cosmetics Act, 1940 — Section 25Insecticides Act, 1968 — Section 17(1), 22(6), 24, 24(3), 24(4)
High Courts16 Sept 1999Dismissed
Ghanshyam Sharma Vs The Principal, St. Patricks Vidya Bhawan
Rajasthan High Court · (2000) 1 RLW 383 : (2000) 4 WLC 159 : (1999) 1 WLN 704
High Courts15 Sept 1999
Hari Ram Vs The State
Rajasthan High Court · (2000) CriLJ 1027 : (2000) WLC 141 : (1998) 2 WLC 539
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 313Penal Code, 1860 (IPC) — Section 323, 326, 34, 341, 365Probation of Offenders Act, 1958 — Section 4