High Courts21 Jan 2000Dismissed
Assistant Commercial Taxes Officer Vs Jalani Karyalaya
Rajasthan High Court · (2000) 2 WLN 375
Rajasthan Sales Tax Act, 1994 — Section 16(1)(e)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,626 of 2,241
High Courts20 Jan 2000Dismissed
State Vs Jhandu Ram and Others and Vice Versa
Rajasthan High Court · (2000) WLC 617 : (2000) 2 WLN 442
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 325
High Courts20 Jan 2000Allowed
Mahendra Singh Vs The State of Rajasthan
Rajasthan High Court · (2000) WLC 314 : (2000) 2 WLN 83
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 109, 302, 307
High Courts20 Jan 2000Allowed
Khadi Gramodyog Pratisthan Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 LLJ 493 : (2000) 4 WLC 106
Constitution of India, 1950 — Article 142, 226, 227, 311(2)Industrial Disputes Act, 1947 — Section 11APenal Code, 1860 (IPC) — Section 380
High Courts20 Jan 2000Dismissed
Commercial Taxes Officer, Anti-Evasion Vs Auto and Bearings Auto and Bearings Vs Commercial Taxes Officer, Anti-Evasion
Rajasthan High Court · (2001) 121 STC 304 : (2002) 1 WLN 489
Rajasthan Sales Tax Act, 1954 — Section 15, 16(1)
High Courts18 Jan 2000
Kishana Vs State of Rajasthan
Rajasthan High Court · (2000) 2 WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 411, 458, 460
High Courts18 Jan 2000Dismissed
Commercial Taxes Officer Vs Vishnu Metals
Rajasthan High Court · (2000) 120 STC 433 : (2001) 4 WLC 754
Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts17 Jan 2000Dismissed
Additional Commissioner, Commercial Taxes Vs Life Guard Distributors
Rajasthan High Court · (2000) 2 RLW 1340 : (2001) 121 STC 102 : (2001) 4 WLC 710
Drugs and Cosmetics Act, 1940 — Section 3, 5
High Courts17 Jan 2000Dismissed
M/s Sanjay Industries Suwana, Distt. Bhilwara Vs Commercial Taxes Officer, Bhilwara
Rajasthan High Court · (2001) 3 RLW 1481 : (2000) 120 STC 12 : (2001) 4 WLC 641 : (2001) 2 WLN 505
Central Sales Tax Act, 1956 — Section 14, 15Rajasthan Sales Tax Act, 1954 — Section 11B(1), 4(2), 5C, 5CC, 5CCCC
High Courts14 Jan 2000Dismissed
Sharvan Singh Vs State of Rajasthan
Rajasthan High Court · (2001) WLC 190 : (2000) 2 WLN 430
Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Jan 2000Dismissed
Commercial Taxes Officer Vs Prakash Udhyog
Rajasthan High Court · (2002) 126 STC 372 : (2000) 2 WLN 509
Rajasthan Sales Tax Act, 1994 — Section 2(27)
High Courts13 Jan 2000Dismissed
Manoj Kumar Sharma Vs Mahadev Prasad and Others
Rajasthan High Court · (2000) 01 RAJ CK 0028
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jan 2000Allowed
Shripal Jain and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 222 : (2000) 3 RLW 1714
Constitution of India, 1950 — Article 243 , 243KRajasthan Panchayat (Election) Raj Rules, 1994 — Rule 59, 61Rajasthan Panchayati Raj Act, 1994 — Section 102, 17(2), 28, 29, 5
High Courts11 Jan 2000Dismissed
Assistant Commissioner, Commercial Taxes Vs Nagauri Industries
Rajasthan High Court · (2000) 120 STC 383
Central Sales Tax Act, 1956 — Section 8(5)Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts11 Jan 2000Allowed
Assistant Commercial Taxes Officer Vs Mewar Welding Works
Rajasthan High Court · (2000) 119 STC 576
High Courts10 Jan 2000Dismissed
Assistant Commissioner Vs Karya Palak Engineer
Rajasthan High Court · (2006) 143 STC 663
Constitution of India, 1950 — Article 265, 285(1)Rajasthan Sales Tax Act, 1954 — Section 16(1), 21
High Courts07 Jan 2000Dismissed
Santosh Kumar Jain Vs Firm Suganchand Radhey Shyam and Others
Rajasthan High Court · AIR 2000 Raj 226 : (2000) 3 RLW 1711 : (2000) 4 WLC 111
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts07 Jan 2000Dismissed
Rambagh Palace Hotel Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 86 FLR 134 : (2000) 1 LLJ 1165 : (2000) 2 WLC 338 : (2000) 2 WLN 449
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 2K
High Courts06 Jan 2000Allowed
Smt. Ganpati Vs State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 177
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts05 Jan 2000Allowed
Assistant Commercial Taxes Officer Vs Ambika Cement Pipe Factory
Rajasthan High Court · (2000) 120 STC 442 : (2000) 4 WLC 115
Rajasthan Sales Tax Act, 1954 — Section 10B, 10B(1), 10B(2), 10C