High Courts06 Sept 2000Dismissed
Prahlad Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2000) CriLJ 4182 : (2000) 3 RLW 1935 : (2001) 1 WLN 358
Criminal Procedure Code, 1973 (CrPC) — Section 11, 13, 14, 14(1), 15
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,602 of 2,241
High Courts06 Sept 2000
Dr. Sarvada Nand Sharma Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 414 : (2001) 1 WLN 82
Constitution of India, 1950 — Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts06 Sept 2000
Tehsildar, Girva Vs Bhagwan and others
Rajasthan High Court · (2001) 1 RLW 600 : (2001) 4 WLC 387 : (2002) 1 WLN 168
High Courts06 Sept 2000
Om Prakash Purohit Vs Union of India and Others
Rajasthan High Court · (2001) 1 RLW 549 : (2001) 1 WLC 462 : (2001) 1 WLN 178
Central Public Works Department Manual — Section 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5Constitution of India, 1950 — Article 226, 227
High Courts05 Sept 2000Dismissed
Dharam Chand Maloo Vs Board of Revenue and Others
Rajasthan High Court · (2000) 4 RLW 361 : (2001) 1 WLC 270 : (2001) 1 WLN 355
NATIONAL HIGHWAYS ACT, 1956 — Section 3
High Courts05 Sept 2000
Dipendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 377 : (2000) 3 WLC 754
High Courts05 Sept 2000Dismissed
Mushtaq Shah Vs State of Rajasthan
Rajasthan High Court · (2000) 4 RLW 536 : (2001) 4 WLC 592 : (2001) 1 WLN 262
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts05 Sept 2000Dismissed
Udit Gopal Beri and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 147 : (2001) 4 WLC 458
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115, 40, 57Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agriculture Land for Residential and Commercial Purposes in Urban Areas) Rules, 1981 — Rule 1
High Courts05 Sept 2000Dismissed
Mool Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 363 : (2000) 1 WLC 657 : (2001) 1 WLN 353
Constitution of India, 1950 — Article 14, 16, 19, 31, 311
High Courts04 Sept 2000
Deepa and Others Vs Kaluram and Others
Rajasthan High Court · (2000) 09 RAJ CK 0072
High Courts04 Sept 2000Allowed
Kaluram Madangopal Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 338 : (2000) 4 WLC 55 : (2001) 1 WLN 347
Constitution of India, 1950 — Article 14, 19, 304
High Courts01 Sept 2000Dismissed
Mani Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 344 : (2001) 1 WLC 311 : (2001) 1 WLN 344
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts29 Aug 2000Dismissed
Punjab Travels Co. Vs Union of India and Co.
Rajasthan High Court · (2001) 3 RLW 1345 : (2000) 3 WLC 755 : (2001) 1 WLN 707
Motor Vehicles Act, 1988 — Section 73, 74, 80, 81, 82Rajasthan Motor Vehicles Taxation Act, 1951 — Section 3, 4, 4(1)
High Courts28 Aug 2000Dismissed
State of Rajasthan and Others Vs Judge, Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (2001) 88 FLR 223 : (2002) 4 LLJ 688 : (2000) 4 RLW 535 : (2000) 4 WLC 634 : (2001) 1 WLN 310
Constitution of India, 1950 — Article 227
High Courts27 Aug 2000
Gurjant Singh Vs Krishan Chander and Others
Rajasthan High Court · AIR 2001 Raj 211 : (2000) 4 WLC 266 : (2000) 2 WLN 570
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 8 Rule 9Representation of the People Act, 1951 — Section 81(3)
High Courts25 Aug 2000Dismissed
Mohd. Hussain Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 533 : (2000) 4 WLC 604 : (2001) 1 WLN 308
Constitution of India, 1950 — Article 226, 227
High Courts25 Aug 2000
Bhera Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 562 : (2001) 4 WLC 455 : (2001) 1 WLN 30
Limitation Act, 1963 — Section 5
High Courts25 Aug 2000Dismissed
State of Rajasthan Vs Heera Singh Contractor and Another
Rajasthan High Court · AIR 2001 Raj 47 : (2000) 4 RLW 268 : (2001) 1 WLC 99
Arbitration Act, 1940 — Section 17
High Courts25 Aug 2000
M/s. B.S.L. Ltd., Bhilwara Vs State of Rajasthan
Rajasthan High Court · (2001) 2 RLW 857
Constitution of India, 1950 — Article 21Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 23, 24, 25, 30, 34Rajasthan Sales Tax Act, 1954 — Section 12
High Courts24 Aug 2000Allowed
N.S. Bohra Vs Suresh Kumar Hawa and Others
Rajasthan High Court · (2001) 3 RLW 1917 : (2000) 3 WLC 635
Limitation Act, 1963 — Section 14, 5Rajasthan Civil Services (Absoruption of Surplus Personnel) Rules, 1969 — Rule 11, 11(5), 11(6), 15, 15(1)Rajasthan Mines and Geological Service Rules, 1960 — Rule 27