CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,578 of 2,241

High Courts20 Mar 2001Dismissed

Archana Kumari Vs State of Rajasthan and Another

Rajasthan High Court · (2001) 91 FLR 677 : (2001) 3 RLW 1377 : (2001) 2 WLC 477 : (2001) 2 WLN 382

Rajasthan Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1962 — Rule 11(B)(1)
Read judgment
High Courts20 Mar 2001Dismissed

State of Rajasthan Vs Kishna

Rajasthan High Court · (2002) WLC 267 : (2002) 4 WLN 265

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 357, 380, 457
Read judgment
High Courts19 Mar 2001

PRAKASH CHITRA Vs ITO

Rajasthan High Court · (2001) 168 CTR 358 : (2001) 249 ITR 760 : (2001) 118 TAXMAN 441

Income Tax Act, 1961 — Section 155, 256, 263
Read judgment
High Courts16 Mar 2001

Hanuman Prasad Vs District Judge, Merta and Others

Rajasthan High Court · AIR 2001 Raj 398 : (2001) 2 RLW 1019 : (2001) 2 WLC 423 : (2001) 2 WLN 271

Constitution of India, 1950 — Article 299, 299(1)Contract Act, 1872 — Section 230(3)Criminal Procedure Code, 1973 (CrPC) — Section 482
Read judgment
High Courts16 Mar 2001Dismissed

Logar Vs State of Rajasthan

Rajasthan High Court · (2001) 3 RLW 1453 : (2001) 3 WLC 512 : (2001) 2 WLN 397

Criminal Procedure Code, 1973 (CrPC) — Section 307, 313, 397, 401Motor Vehicles Act, 1988 — Section 134, 187Penal Code, 1860 (IPC) — Section 279, 304
Read judgment