High Courts16 Oct 2001Dismissed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2347 : (2001) 3 WLC 781 : (2000) WLC 83
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 382, 457
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,541 of 2,241
High Courts16 Oct 2001Allowed
Bhom Singh and Another Vs Kirat Singh and Another
Rajasthan High Court · (2002) 2 WLN 168
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts16 Oct 2001Dismissed
Sukh Dev Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 134
Criminal Procedure Code, 1973 (CrPC) — Section 162, 302, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts12 Oct 2001
Ranveer Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) WLC 395 : (2002) 5 WLN 498
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts12 Oct 2001
Smt. Santosh Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 166
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts12 Oct 2001Allowed
L.Rs. of Banshi Lal Vs L.Rs. of Noor Mohd.
Rajasthan High Court · (2002) 2 WLN 125
Transfer of Property Act, 1882 — Section 53A
High Courts12 Oct 2001Allowed
Ashok Kumar Dixit Vs Rajasthan State Road Development and Construction Corporation Limited
Rajasthan High Court · (2003) 3 RLW 2025 : (2002) 4 WLC 487 : (2003) 1 WLN 652
Rajasthan State Road Development Corporation Ltd. Service (Recruitment and Selection) Rules, 1988 — Rule 3
High Courts12 Oct 2001Allowed
Commissioner of Income Tax, Bikaner Vs P.C. Maheshwari
Rajasthan High Court · (2002) 1 RLW 38 : (2002) 1 WLC 201 : (2002) 1 WLN 592
Income Tax Act, 1961 — Section 143(3), 256(1), 256(2), 263
High Courts12 Oct 2001Dismissed
State Vs Dhruv Kumar Singh
Rajasthan High Court · (2002) CriLJ 1315 : (2002) 2 DMC 761 : (2002) 2 RCR(Criminal) 623
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Oct 2001Dismissed
Ummed Singh Vs Land and Building Tax Department and Others
Rajasthan High Court · (2002) 4 RLW 2093 : (2002) 4 WLN 344
Rajasthan Lands and Buildings Tax Act, 1964 — Section 17(1)
High Courts12 Oct 2001Dismissed
Brij Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RCR(Criminal) 749 : (2002) 2 RLW 945 : (2002) 5 WLC 240 : (2002) 2 WLN 89
Penal Code, 1860 (IPC) — Section 408Probation of Offenders Act, 1958 — Section 4
High Courts12 Oct 2001Dismissed
Mohan Kalra Vs J.D.A. and Others
Rajasthan High Court · (2002) 3 RLW 1442 : (2002) 5 WLC 634
Constitution of India, 1950 — Article 227
High Courts12 Oct 2001Dismissed
Lok Housing and Constructions Ltd. Vs Rajasthan Rajya Vidyut Utpadan Nigam Ltd.
Rajasthan High Court · (2002) 2 RLW 1184 : (2002) 4 WLN 393
Companies Act, 1956 — Section 434, 453(E), 453(F)
High Courts12 Oct 2001
Commissioner of Income Tax Vs Gulabchand Mehtab Bai Kasliwal Family Trust
Rajasthan High Court · (2002) 173 CTR 382 : (2002) 254 ITR 336 : (2002) 1 RLW 33 : (2002) 122 TAXMAN 662
Income Tax Act, 1961 — Section 164
High Courts12 Oct 2001Allowed
Commissioner of Income Tax, Jaipur Vs Ambay Abhushan Bhandar
Rajasthan High Court · (2003) 259 ITR 698 : (2002) 121 TAXMAN 568 : (2002) 1 WLC 123
Income Tax Act, 1961 — Section 158, 158B, 68, 69, 69A
High Courts12 Oct 2001Allowed
Commissioner of Income Tax, Jaipur Vs Sardar Stones
Rajasthan High Court · (2002) 178 CTR 62 : (2002) 257 ITR 788 : (2002) 1 RLW 43 : (2002) 123 TAXMAN 335 : (2002) 1 WLC 565 : (2002) 1 WLN 591
Income Tax Act, 1961 — Section 256, 256(1)
High Courts12 Oct 2001Dismissed
Priyanka Meena Vs Chairman, Rajasthan Public Service Commission
Rajasthan High Court · (2002) 1 RLW 24 : (2002) 1 WLN 593
Constitution of India, 1950 — Article 226
High Courts12 Oct 2001Allowed
Vishnu Vs State
Rajasthan High Court · (2003) 1 RLW 446 : (2002) 2 WLC 146
Penal Code, 1860 (IPC) — Section 302, 450
High Courts12 Oct 2001
Commissioner of Income Tax Vs AMBAY ABHUSHAN BHANDAR
Rajasthan High Court · (2002) 172 CTR 715 : (2003) 259 ITR 699 : (2002) 1 RLW 18
Income Tax Act, 1961 — Section 158B, 158BB, 158BC, 256, 68
High Courts12 Oct 2001Dismissed
New India Assurance Company Limited Vs Judge, Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2003) 1 RLW 502
Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 140, 149