Rajasthan Municipalities (Motion of No-confidence against Chairman and Vice Chairman) Rules, 1974 — Rule 3(1), 3(2), 3(3)Rajasthan Municipalities Act, 1959 — Section 297, 63(1A), 63(4), 72

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High Courts04 Mar 2002Partly Allowed

Gurudev Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2003) CriLJ 552 : (2003) 1 RLW 146 : (2002) 2 WLC 710

Penal Code, 1860 (IPC) — Section 299, 302, 304(II), 34

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High Courts04 Mar 2002Allowed

Champa Lal Chopra Vs State of Rajasthan

Rajasthan High Court · (2002) 257 ITR 74

Income Tax Act, 1961 — Section 133A, 254, 254(2)

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High Courts04 Mar 2002Allowed

Nand Construction Company Vs The Regional Manager Oriental Insurance Co. and Another

Rajasthan High Court · (2002) 2 ACC 697 : (2004) ACJ 835 : AIR 2002 Raj 272 : (2002) 2 RLW 1233 : (2002) 2 WLC 679 : (2002) 5 WLN 544

Constitution of India, 1950 — Article 226

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High Courts02 Mar 2002Dismissed

Jeevan Ram Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 4 RLW 2459

Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 24, 25

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High Courts01 Mar 2002Allowed

T.N. Dhar Vs State of Rajasthan and Another

Rajasthan High Court · (2002) 3 RLW 1813 : (2002) 2 WLC 694 : (2002) 5 WLN 149

Rajasthan Political Suffers Rules, 1956 — Rule 4, 6

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High Courts28 Feb 2002Dismissed

Mahesh Chand Sharma Vs State and Others

Rajasthan High Court · (2002) 4 RLW 2246 : (2002) 5 WLC 87

Rajasthan Employment of Physically Handicapped Rules, 1976 — Rule 4(1)

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High Courts27 Feb 2002

Asstt. Commissioner of Income Tax Vs Laxmi Narain Mehta

Rajasthan High Court · (2002) 75 TTJ 180

Income Tax Act, 1961 — Section 147, 148

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High Courts27 Feb 2002Dismissed

State of Rajasthan Vs Toma Ram and Others

Rajasthan High Court · (2003) WLC 148 : (2002) 2 WLN 629

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 313, 366, 376

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High Courts27 Feb 2002Dismissed

Somdutt Sharma Vs State

Rajasthan High Court · (2002) 4 RLW 2227 : (2002) 5 WLC 392

Rajasthan Administrative and Allied Services Rules, 1999 — Rule 20(2)

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High Courts27 Feb 2002Dismissed

Master Constructions Vs Secretary PHED and Others

Rajasthan High Court · AIR 2002 Raj 305 : (2002) 3 RLW 1486 : (2002) 2 WLC 540 : (2002) 4 WLN 693

Constitution of India, 1950 — Article 226

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High Courts27 Feb 2002

Galba Vs State of Rajasthan

Rajasthan High Court · (2002) 2 WLN 636

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 324, 326

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High Courts27 Feb 2002Dismissed

Punjab National Bank Vs Rakesh Kumar and Others

Rajasthan High Court · (2002) WLC 451 : (2002) 3 WLN 357

Civil Procedure Code, 1908 (CPC) — Section 34

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High Courts27 Feb 2002Allowed

Satyam Properties Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 3 WLN 361

Rajasthan Stamp Act, 1998 — Section 47A(2), 75Rajasthan Stamp Rules, 2004 — Rule 59B

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High Courts27 Feb 2002

Vidya Prakash Johari Vs Ram Mehar Singh and Others

Rajasthan High Court · (2003) 2 RLW 790 : (2002) 3 WLC 576 : (2003) 2 WLN 597

Motor Vehicles Act, 1988 — Section 149

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High Courts26 Feb 2002

CWT Vs Paramhans Ashram Trust

Rajasthan High Court · (2002) 124 TAXMAN 577

Wealth Tax Act, 1957 — Section 27(1), 5(1)(i)

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High Courts26 Feb 2002

Commissioner of Income Tax Vs Smt. Geeta Devi Purohit

Rajasthan High Court · (2003) 179 CTR 203 : (2003) 260 ITR 231

Income Tax Act, 1961 — Section 32A

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