High Courts14 Nov 2002Partly Allowed
Union of India (UOI) and Others Vs Shree Singhvi Brothers and Others
Rajasthan High Court · (2003) 261 ITR 618 : (2003) 2 WLN 536
Income Tax Act, 1961 — Section 271(1)(C), 276C(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,483 of 2,241
High Courts14 Nov 2002
Shameem Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 WLC 638 : (2003) 2 WLN 40
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts13 Nov 2002
Prabhu Ram and Others Vs Amrit Lal and Others
Rajasthan High Court · (2003) 2 ACC 673 : (2003) 2 WLC 680
Employees Compensation Act, 1923 — Section 22, 4A
High Courts12 Nov 2002
United India Insurance Co. Ltd. Vs Sodari Devi and Others
Rajasthan High Court · (2004) ACJ 1799 : (2003) 1 WLC 727 : (2003) 2 WLN 467
Motor Vehicles Act, 1988 — Section 147(1)
High Courts12 Nov 2002Dismissed
Urban Improvement Trust and Others Vs Barkat Khan
Rajasthan High Court · (2003) 1 WLC 788 : (2003) 2 WLN 462
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts11 Nov 2002Allowed
Indian Telephone Industry Ltd. Vs Madan Lal
Rajasthan High Court · (2003) 43 SCL 644 : (2003) 2 WLC 374 : (2003) 1 WLN 142
Arbitration Act, 1940 — Section 20
High Courts11 Nov 2002Dismissed
Wg.Cdr. D.K. Saxena and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) WLC 565 : (2003) 1 WLN 179
Constitution of India, 1950 — Article 226
High Courts01 Nov 2002Dismissed
Anil Chordiya Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 49
Constitution of India, 1950 — Article 226
High Courts31 Oct 2002Dismissed
Dinesh Kumar Vs Jai Narain Vyas University and Others
Rajasthan High Court · (2003) 2 WLC 705 : (2003) 2 WLN 487
Constitution of India, 1950 — Article 14, 226
High Courts30 Oct 2002Allowed
Kadir Ahmad Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 WLN 225
Constitution of India, 1950 — Article 311
High Courts30 Oct 2002Allowed
Atar Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 10 RAJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts30 Oct 2002Allowed
Tapan Purohit and Vs State of Rajasthan
Rajasthan High Court · AIR 2003 Raj 124 : (2003) 1 WLC 645 : (2003) 1 WLN 537
Constitution of India, 1950 — Article 265Rajasthan Motor Vehicles Taxation Act, 1951 — Section 4(1)
High Courts30 Oct 2002
Wolkem (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 180 CTR 382 : (2003) 259 ITR 430 : (2003) 2 WLN 200
Income Tax Act, 1961 — Section 256, 41
High Courts30 Oct 2002Allowed
Mumal Marbles Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 130 STC 160 : (2003) 1 WLC 665 : (2003) 2 WLN 523
Constitution of India, 1950 — Article 226
High Courts30 Oct 2002
State of Rajasthan Vs Jagdish Rai Mittal and Another
Rajasthan High Court · (2003) 2 WLC 199 : (2003) 2 WLN 75
Constitution of India, 1950 — Article 226Scheduled Areas, (Assimilation of Laws) Act, 1953 — Section 4
High Courts30 Oct 2002Dismissed
Commissioner of Income Tax Vs Ambika Gwar Gum Mills
Rajasthan High Court · (2004) 266 ITR 446
Income Tax Act, 1961 — Section 147, 256(1), 256(2)
High Courts30 Oct 2002
Commissioner of Income Tax Vs AMBIKA GWAR GUM MILLS
Rajasthan High Court · (2002) 178 CTR 104
Income Tax Act, 1961 — Section 147, 148, 256
High Courts30 Oct 2002
Commissioner of Income Tax Vs WOLKEM INDIA LTD.
Rajasthan High Court · (2002) 178 CTR 301
Income Tax Act, 1961 — Section 256, 37, 80HHC
High Courts29 Oct 2002
Rajasthan State Road Transport Corporation and Another Vs Smt. Mana Devi and Others
Rajasthan High Court · (2003) 1 WLC 580 : (2003) 2 WLN 495
High Courts29 Oct 2002
Surendra Parihar Vs Rajat Kumar Mishra and Others
Rajasthan High Court · (2003) 2 WLN 72