High Courts28 Mar 2003

Shilpa Associates Vs Income Tax Officer

Rajasthan High Court · (2003) 181 CTR 92 : (2004) 113 ECR 222 : (2004) 165 ELT 22 : (2003) 263 ITR 317 : (2004) 1 RLW 702 : (2004) 135 STC 278 : (2004) 135 TAXMAN 277 : (2003) 3 WLC 736

Income Tax Act, 1961 — Section 253(3)
High Courts25 Mar 2003Dismissed

Satish Chandra Mathur and Others Vs State of Rajasthan

Rajasthan High Court · (2003) CriLJ 3413 : (2004) 1 RCR(Criminal) 274 : (2003) 4 RLW 2482 : (2003) 3 WLC 161

Criminal Procedure Code, 1973 (CrPC) — Section 197, 300Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7