High Courts23 Apr 2003Dismissed

C.T.O. Vs Sadulshahar Krai Vikrai Sahakari Samiti

Rajasthan High Court · (2003) 4 RLW 2274 : (2004) 135 STC 90 : (2003) 129 TAXMAN 613 : (2003) 3 WLC 194

General Clauses Act, 1897 — Section 3(26)Rajasthan Sales Tax Act, 1954 — Section 3Transfer of Property Act, 1882 — Section 3
High Courts21 Apr 2003Allowed

Dhula and Others Vs State of Rajasthan

Rajasthan High Court · (2004) CriLJ 423 : (2004) 1 RCR(Criminal) 150 : (2003) 4 RLW 2186 : (2003) 3 WLC 276

Criminal Procedure Code, 1973 (CrPC) — Section 433, 482Rajasthan Prisons (Shortening of Sentences) Rules, 1958 — Rule 12
High Courts18 Apr 2003

Dr. Rajneesh Vs Savita and Another

Rajasthan High Court · AIR 2003 Raj 280 : (2003) 2 DMC 690 : (2004) 2 RCR(Civil) 426 : (2003) 4 RLW 2512 : (2003) 3 WLC 526

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6EHindu Marriage Act, 1955 — Section 13, 13(1), 23(1)