High Courts19 Feb 2004Dismissed
Manish Chandra Vs Union of India (UOI) and Another
Rajasthan High Court · (2004) 2 RLW 1317 : (2004) 2 WLC 50
Constitution of India, 1950 — Article 14, 15, 16, 16(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,440 of 2,241
High Courts19 Feb 2004Dismissed
Thawri and Others Vs Harji Lal and Others
Rajasthan High Court · (2006) ACJ 2279
High Courts19 Feb 2004Dismissed
Vijay Kumar Vs Neelam Rani
Rajasthan High Court · AIR 2004 Raj 256 : (2004) 2 CivCC 239 : (2004) 2 RCR(Civil) 630 : (2004) 2 RLW 705
Hindu Marriage Act, 1955 — Section 23(2), 9
High Courts17 Feb 2004Dismissed
Suresh Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1839
Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 2004
Hotam and Others Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 3277 : (2004) 2 RLW 1352 : (2004) 2 WLC 69
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302, 307, 34, 99
High Courts17 Feb 2004Allowed
Chandra Kalla Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 02 RAJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Feb 2004
Ram Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1659 : (2004) 2 WLC 664
High Courts12 Feb 2004Allowed
Asha Ram Vs State of Rajasthan
Rajasthan High Court · (2004) 02 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts11 Feb 2004Dismissed
Narayan Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 02 RAJ CK 0055
Penal Code, 1860 (IPC) — Section 149, 427
High Courts11 Feb 2004Dismissed
Vinod Kumar Agarwal Vs High Court of Judicature for Rajasthan
Rajasthan High Court · (2004) 3 RLW 1603 : (2004) 2 WLC 293
High Courts11 Feb 2004Dismissed
Sita Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 1 RCR(Criminal) 223 : (2004) 4 RLW 2467 : (2004) 5 WLC 20
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202Penal Code, 1860 (IPC) — Section 120B, 504
High Courts11 Feb 2004Dismissed
Sanjay Bhardwaj Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1397 : (2004) 2 WLC 705
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 10
High Courts11 Feb 2004Dismissed
Rishab Rolling and Grading Mills Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 11 VST 757
Constitution of India, 1950 — Article 226
High Courts10 Feb 2004Allowed
J.K. Cement Works Vs Asstt. Commissioner of Central Excise and Customs
Rajasthan High Court · (2004) 97 ECC 6 : (2004) 170 ELT 4 : (2004) 4 RLW 2604 : (2004) 3 WLC 757
Central Excises and Salt Act, 1944 — Section 11B, 11BB
High Courts09 Feb 2004Dismissed
Autogrinx Engineers Private Ltd. Vs Regional Provident Fund Commissioner
Rajasthan High Court · (2004) 102 FLR 846 : (2004) 3 LLJ 139 : (2004) 2 WLC 681
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7A(1), 7B
High Courts09 Feb 2004Dismissed
Badhir Bal Kalyan Vikas Samiti Bhilwara and Another Vs The Rajasthan Non Government Educational Institution Tribunal
Rajasthan High Court · (2004) 2 RLW 1308 : (2004) 2 WLC 57
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 2(p)
High Courts06 Feb 2004
Official Liquidator Vs Bhagwat Singh
Rajasthan High Court · (2004) 55 SCL 613
Companies Act, 1956 — Section 446, 447
High Courts05 Feb 2004Dismissed
Vinod @ Nanna Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1361 : (2004) 2 WLC 84
Penal Code, 1860 (IPC) — Section 302, 307
High Courts04 Feb 2004Allowed
Om Prakash Vs Mangilal and Others
Rajasthan High Court · (2004) 02 RAJ CK 0053
Penal Code, 1860 (IPC) — Section 420