High Courts01 Apr 2004Dismissed
Manoj Mandal Vs Mrs. Urmila Mandal
Rajasthan High Court · (2004) 2 CivCC 618 : (2004) 2 DMC 614 : (2004) 4 RCR(Criminal) 68 : (2004) 4 RLW 2514 : (2004) 3 WLC 235
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,436 of 2,241
High Courts29 Mar 2004Allowed
Smt. Pushpa Mishra and Others Vs MACT and Another
Rajasthan High Court · (2005) ACJ 1595 : AIR 2004 Raj 211 : (2004) 3 CivCC 68 : (2004) 3 WLC 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Motor Vehicles Act, 1988 — Section 174, 176
High Courts29 Mar 2004
Pushpa Mishra and Others Vs Motor Accidents Claims Tribunal and Another
Rajasthan High Court · (2006) 1 ACC 362 : (2004) 3 RLW 2032
Motor Vehicles Act, 1988 — Section 174
High Courts26 Mar 2004
Rukam Pal Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2515 : (2004) 3 WLC 105
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 26, 29
High Courts25 Mar 2004Dismissed
Haji Shaukat Ali Vs State of Rajasthan and Another
Rajasthan High Court · (2004) CriLJ 4074 : (2004) 4 RCR(Criminal) 283 : (2004) WLC 495
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120, 420
High Courts25 Mar 2004Dismissed
Vandana Chouhan (Miss) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RLW 245 : (2004) 3 WLC 442
Constitution of India, 1950 — Article 226
High Courts25 Mar 2004Allowed
Mahesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2469 : (2004) 3 WLC 380
Penal Code, 1860 (IPC) — Section 201, 302, 380
High Courts24 Mar 2004Dismissed
Narayan Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RLW 1 : (2004) 3 WLC 723
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts19 Mar 2004Dismissed
Smt. Pushpa Devi Vs Income Tax Officer and Another
Rajasthan High Court · (2005) 195 CTR 344
Income Tax Act, 1961 — Section 148
High Courts19 Mar 2004
Smt. Pushpa Devi Vs ITO
Rajasthan High Court · (2004) 141 TAXMAN 437
Income Tax Act, 1961 — Section 148
High Courts18 Mar 2004
Hadmana Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2489 : (2004) 3 WLC 155
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Mar 2004
Modi (Smt.) Vs Latoor Lal
Rajasthan High Court · (2004) 2 DMC 564 : (2005) 1 RCR(Criminal) 203 : (2004) 3 RLW 1766 : (2004) 2 WLC 625
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Mar 2004Allowed
Dharam Singh and Others Vs Mukhtiar Singh and Another
Rajasthan High Court · AIR 2005 Raj 6 : (2005) 1 CivCC 622 : (2004) 3 CivCC 343 : (2004) 3 RLW 2019 : (2004) 3 WLC 299
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), Order 8 Rule 10
High Courts17 Mar 2004Dismissed
Niranjan Lal Joshi and Another Vs P.K. Joshi and Others
Rajasthan High Court · (2004) 03 RAJ CK 0035
High Courts17 Mar 2004Allowed
Ajudiya Sugar Mills and Another Vs Alcobex Metals Ltd.
Rajasthan High Court · (2004) 3 RLW 1874 : (2004) 3 WLC 236
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts17 Mar 2004Dismissed
Bulesh @ Sanwarmal Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 4 RLW 2501 : (2004) 3 WLC 466
National Security Act, 1980 — Section 12, 13, 3, 3(3), 8
High Courts16 Mar 2004Allowed
Champalal and Others Vs Lunaram and Others
Rajasthan High Court · AIR 2005 Raj 92
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2
High Courts16 Mar 2004
Suresh Kumar and Others Vs Bhawani and Others
Rajasthan High Court · (2004) 3 RLW 2012 : (2004) 3 WLC 63
Motor Vehicles Act, 1988 — Section 96(2)
High Courts16 Mar 2004Allowed
Banswara Syntex Ltd. Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2004) 188 CTR 457 : (2005) 272 ITR 154
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 147, 148, 149(1)
High Courts16 Mar 2004Allowed
Abdul Qayyum Akhtar and Another Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2764 : (2004) 4 RCR(Criminal) 559 : (2004) 3 RLW 2005 : (2004) 2 WLC 635
Criminal Procedure Code, 1973 (CrPC) — Section 228