High Courts21 Sept 2004Dismissed

Mohan Lal Vs Shree Ram and Others

Rajasthan High Court · (2005) 1 RLW 40 : (2005) 1 WLC 245

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6Rajasthan Rent Control Act, 2001 — Section 6, 6(1)
High Courts16 Sept 2004

Ibrahim @ Panna Vs State of Rajasthan and Another

Rajasthan High Court · (2005) 2 RCR(Criminal) 907 : (2005) 2 RLW 887 : (2004) 4 WLC 570

Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 11, 9