High Courts08 Dec 2004Dismissed
Ram Kishan and Another Vs The State of Rajasthan
Rajasthan High Court · (2004) 12 RAJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 326, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,413 of 2,241
High Courts08 Dec 2004
Khem Chand @ Pappu and Another Vs The State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 1812 : (2005) 2 WLC 290
Criminal Procedure Code, 1973 (CrPC) — Section 215, 313Evidence Act, 1872 — Section 113A, 113B, 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts08 Dec 2004Dismissed
Lakshmi Swaroop Vs Praveen Chand
Rajasthan High Court · (2005) 2 RLW 1293 : (2005) 1 WLC 502
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(5)
High Courts06 Dec 2004
Daulat Ram and Others Vs Ramchandra and Others
Rajasthan High Court · (2005) 2 ACC 357
High Courts06 Dec 2004Allowed
Shakuntala and Others Vs Sharda Trade and Transport Co. and Others
Rajasthan High Court · (2005) 1 ACC 708 : (2006) ACJ 2414 : (2006) 1 CivCC 45 : (2005) WLC 791
High Courts03 Dec 2004Dismissed
Abhay Goyal Vs Wizard Biotech (P.) Ltd.
Rajasthan High Court · (2006) 132 CompCas 881 : (2007) 80 SCL 176
Companies Act, 1956 — Section 433, 434
High Courts03 Dec 2004
Babu Khan Vs Union of India (UOI) and Others
Rajasthan High Court · (2005) 105 FLR 110 : (2005) 2 RLW 1370 : (2005) 1 WLC 498
Industrial Disputes Act, 1947 — Section 10, 10(1), 25F
High Courts03 Dec 2004
Nandan Singh Vs Chandra Prakash and Others
Rajasthan High Court · (2005) 3 ACC 528
High Courts03 Dec 2004Dismissed
Dr. Babu Lal Meghwal Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 104 FLR 1184
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 2004Allowed
Laxmi Narayan and Another Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 1217 : (2005) 1 WLC 643
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 323, 354Penal Code, 1860 (IPC) — Section 102, 147, 148, 149, 307
High Courts03 Dec 2004Allowed
Sohanlal and Others Vs Mangilal and Others
Rajasthan High Court · (2006) ACJ 1323
High Courts03 Dec 2004
Dharmendra Kumar Vs Vikram Singh and Others
Rajasthan High Court · (2005) 3 ACC 491
High Courts03 Dec 2004
Nandansingh Vs Chandra Prakash and Others
Rajasthan High Court · (2005) 1 ACC 817
High Courts03 Dec 2004
Teeja and Others Vs Prabhu Dayal and Others
Rajasthan High Court · (2005) 1 ACC 804
High Courts02 Dec 2004
Chhaju Khan and Others Vs Nagpur Golden Transport Co. and Others
Rajasthan High Court · (2005) 2 ACC 587
High Courts02 Dec 2004Dismissed
Oriental Fire and Genl. Ins. Co. Ltd. Vs Kanhaiyalal and Others
Rajasthan High Court · (2006) ACJ 571