High Courts18 Jul 2005
Dinesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 2533 : (2005) 4 WLC 205
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,389 of 2,241
High Courts18 Jul 2005Dismissed
Gopa Ram Vs State of Raj. and Another
Rajasthan High Court · (2005) 4 RLW 2647 : (2005) 4 WLC 278
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14Rajasthan Civil Services (Police Subordinate Service) Rules, 1989 — Rule 37, 39
High Courts18 Jul 2005Dismissed
Punjab National Bank Vs PNB Employees Union and Another
Rajasthan High Court · (2006) 1 LLJ 758 : (2005) 4 WLC 516
Constitution of India, 1950 — Article 227
High Courts18 Jul 2005Dismissed
D.D. Shah and Brothers Vs Union of India (UOI) and Another
Rajasthan High Court · (2005) 197 CTR 1 : (2006) 283 ITR 486 : (2004) 3 WLC 425
Central Sales Tax Act, 1956 — Section 8(3)(1)(b)Finance Act, 1966 — Section 2(5)Finance Act, 1978 — Section 2(7)
High Courts15 Jul 2005Allowed
Rishi Deo and Others Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 2652 : (2005) 4 WLC 276
Constitution of India, 1950 — Article 226
High Courts15 Jul 2005Allowed
Nanchi and Others Vs Lala and Others
Rajasthan High Court · (2005) 4 RLW 2547 : (2005) 4 WLC 311
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 43 Rule 1(U)
High Courts15 Jul 2005Allowed
R.C. Lal Agrawal Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 RLW 2189
Constitution of India, 1950 — Article 136, 14, 21, 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(9), 18, 34Rajasthan Service Rules, 1951 — Rule 169, 169(1), 169(2), 169(3), 170
High Courts15 Jul 2005Dismissed
Niroti and Another Vs Judge, Motor Accident Claims Tribunal and Another
Rajasthan High Court · (2006) 3 ACC 139 : (2006) 1 RLW 554 : (2006) 1 WLC 724
High Courts15 Jul 2005Allowed
Kamal Kishore Joshi Vs State of Raj. and Others
Rajasthan High Court · (2005) 107 FLR 335 : (2005) 4 RLW 2642 : (2005) 4 WLC 397
High Courts14 Jul 2005
National Insurance Co. Ltd. Vs Om Prakash and Others
Rajasthan High Court · (2006) 4 ACC 324
High Courts14 Jul 2005Dismissed
Heera Lal Vs Rent Tribunal and Others
Rajasthan High Court · (2005) 4 RLW 2274 : (2005) 4 WLC 301
Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 10, 10(3), 9
High Courts14 Jul 2005Allowed
Sri Chand Vs Rajendra Kumar and Others
Rajasthan High Court · (2005) 4 RLW 2235 : (2005) 4 WLC 521
High Courts14 Jul 2005Dismissed
Ankita Gupta and Others Vs Maharshi Dyanand Saraswati University and Others
Rajasthan High Court · (2005) 4 RLW 2684 : (2005) 4 WLC 433
Indian Medical Council Act, 1956 — Section 33
High Courts14 Jul 2005Dismissed
Ganga Ram Vs Kamal Chand (deceased by L.Rs.) and Others
Rajasthan High Court · AIR 2006 Raj 17 : (2006) 2 RCR(Civil) 375
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 53A
High Courts12 Jul 2005Allowed
Suraj Kanwar (Smt.) and Others Vs RSRTC and Others
Rajasthan High Court · (2005) 4 ACC 558 : (2005) 3 CivCC 808 : (2005) 4 RLW 2530 : (2005) 4 WLC 67
Penal Code, 1860 (IPC) — Section 304A
High Courts11 Jul 2005
Laxmi Prem Nankani (Smt.) Vs Lakhwanti Devi @ Laxmi Devi and Others (Smt.)
Rajasthan High Court · (2005) 4 ACC 546 : (2005) 4 RLW 2697 : (2005) 4 WLC 189
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 13 Rule 2Motor Vehicles Act, 1988 — Section 140
High Courts11 Jul 2005Allowed
Shree Cold Storage Vs Rajasthan State Agriculture Marketing Board and Others
Rajasthan High Court · (2005) 4 RLW 2663 : (2005) 4 WLC 192
High Courts11 Jul 2005
Sardarmal and Others Vs R.S.R.T.C. and Another
Rajasthan High Court · (2005) 4 RLW 2221 : (2005) WLC 732
High Courts11 Jul 2005Dismissed
Raju alias Rajendra and Another Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 4414
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20
High Courts11 Jul 2005
Smt. Sulekha Vs Bhupendra Singh Naruka
Rajasthan High Court · (2006) 3 CivCC 159 : (2006) 4 RCR(Civil) 517
Hindu Marriage Act, 1955 — Section 13