COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,361 of 2,241

High Courts20 Feb 2006Dismissed

Nathu Ram and Another Vs State of Raj. and Another

Rajasthan High Court · (2006) 2 RLW 1343

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(2), 156(3), 157Penal Code, 1860 (IPC) — Section 307, 323, 325, 447

High Courts20 Feb 2006Allowed

Ram Dev Vs State of Rajasthan

Rajasthan High Court · (2006) 02 RAJ CK 0025

Evidence Act, 1872 — Section 73

High Courts20 Feb 2006

Chhitanya and Others Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RLW 2190 : (2006) 3 WLC 128

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 24, 302

High Courts17 Feb 2006

Karan Singh and Another Vs Paramjeet Singh and Others

Rajasthan High Court · (2007) ACJ 2257

High Courts17 Feb 2006

Dwarka Das Rathi Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 3 RLW 2570

High Courts17 Feb 2006

Rajasthan State Road Transport Corporation and Another Vs Jamal Deen and Another

Rajasthan High Court · (2007) ACJ 2732

High Courts17 Feb 2006Dismissed

State of Rajasthan and Others Vs Chandra Prakash Gupta

Rajasthan High Court · (2006) 2 RLW 1678 : (2006) 2 WLC 713

Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16

High Courts17 Feb 2006

Mangi Lal Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RLW 1744 : (2006) 2 WLC 707

Penal Code, 1860 (IPC) — Section 147, 300, 302, 304, 307Probation of Offenders Act, 1958 — Section 4

High Courts17 Feb 2006Dismissed

State Vs Surana Enterprises

Rajasthan High Court · (2006) 2 RLW 1672

Civil Procedure Code, 1908 (CPC) — Section 80, 96Rajasthan Urban Improvement Trust Act, 1959 — Section 75

High Courts17 Feb 2006Dismissed

State Bank of Bikaner and Jaipur Vs Madan Gopal, Proprietor and Another

Rajasthan High Court · AIR 2006 Raj 205 : (2007) 1 BC 216 : (2006) 2 RLW 1637 : (2006) 3 WLC 127

Civil Procedure Code, 1908 (CPC) — Section 96

High Courts17 Feb 2006Dismissed

Bhag Chand Vs The State of Rajasthan

Rajasthan High Court · (2006) 02 RAJ CK 0024

Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302

High Courts17 Feb 2006

R.S.R.T.C and Another Vs Jamal Deen and Another

Rajasthan High Court · (2006) 3 ACC 681 : (2006) 3 WLC 68

High Courts16 Feb 2006Dismissed

Commissioner of Income Tax Vs Mahesh Gum and Oil Industries

Rajasthan High Court · (2007) 292 ITR 397

Income Tax Act, 1961 — Section 147, 148, 271(1)(c)

High Courts16 Feb 2006

Ram Chandra and Others Vs Anthony Garden and Others

Rajasthan High Court · (2006) 3 ACC 373

Motor Vehicles Act, 1988 — Section 173

High Courts16 Feb 2006Allowed

Surendra Singh and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2006) 02 RAJ CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 401

High Courts16 Feb 2006

Birju Ram and Another etc. Vs State of Rajasthan and Others and Others

Rajasthan High Court · (2006) CriLJ 1794 : (2006) 4 RCR(Criminal) 12 : (2006) 3 RLW 2090 : (2006) 2 WLC 529

Constitution of India, 1950 — Article 226, 51Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 116, 164, 165Penal Code, 1860 (IPC) — Section 147, 148, 149, 304B, 306

High Courts16 Feb 2006

Rajasthan Rajya Vidhyut Prasaran Limited Vs Daya Ram

Rajasthan High Court · (2006) 2 RLW 1630 : (2006) 2 WLC 673

Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan State Electricity Board Ministerial Service Regulations, 1965 — Regulation 6(5)

High Courts16 Feb 2006Allowed

Bhoop Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2006) 4 RLW 3301

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts15 Feb 2006Allowed

Mst. Nanni Vs Kedar and Others

Rajasthan High Court · (2006) 02 RAJ CK 0127

Penal Code, 1860 (IPC) — Section 420

High Courts15 Feb 2006

Kashi Nath Vs Aftab and Another

Rajasthan High Court · (2006) 4 ACC 577

Motor Vehicles Act, 1988 — Section 173