High Courts12 Sept 2012Dismissed
M/s. Simpark Infrastructure Pvt. Ltd. Vs Jaipur Municipal Corporation
Rajasthan High Court · (2013) 2 CDR 1108 : (2013) 1 WLN 111
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(4), 11(5), 11(6)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,000 of 2,241
High Courts12 Sept 2012Dismissed
Commercial Taxes Officer Vs Birla Cement Pvt. Ltd.
Rajasthan High Court · (2013) 57 VST 293
Rajasthan Sales Tax Act, 1994 — Section 84
High Courts12 Sept 2012Allowed
Amba Lal Vs Lalu Ram and Others
Rajasthan High Court · (2013) 1 CDR 412 : (2013) 2 RLW 939 : (2013) 1 WLN 277
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Sept 2012Dismissed
Kalyan Vs Kalyan and Others
Rajasthan High Court · (2013) 1 WLN 188
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts12 Sept 2012Allowed
Hoti Lal @ Ramveer Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 09 RAJ CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Sept 2012Dismissed
Gyan Chand Jain and Another Vs Bagherwal Digamber Jain Mandir
Rajasthan High Court · (2013) 1 WLN 291
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Public Trusts Act, 1959 — Section 73
High Courts12 Sept 2012Allowed
Deepak Soni and Another Vs Kodar Mal and Another
Rajasthan High Court · AIR 2013 Raj 76 : (2013) 1 CDR 191 : (2013) 2 RLW 1202
Rajasthan Stamp Act, 1998 — Section 35, 39
High Courts12 Sept 2012Allowed
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (2013) 1 WLN 351
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Sept 2012Dismissed
Ladu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2013 Raj 5 : (2013) 3 RLW 2750 : (2012) 4 WLN 331
Civil Procedure Code, 1908 (CPC) — Section 80, 80(2)Constitution of India, 1950 — Article 14
High Courts11 Sept 2012Allowed
Jamna Devi Gehlot Vs State and Others
Rajasthan High Court · (2012) 4 WLN 152
High Courts11 Sept 2012Dismissed
Banney Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0159
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 438, 482, 70(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts11 Sept 2012Dismissed
Daljit Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts11 Sept 2012Allowed
Rohit Prajapat Vs State of Raj. and Another
Rajasthan High Court · (2012) 09 RAJ CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Sept 2012Dismissed
Save the Children Fund (U.K.) Vs Dr. Suresh Chandra Sharma and Others
Rajasthan High Court · (2012) 09 RAJ CK 0108
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts11 Sept 2012Dismissed
Om Prakash Soni Vs Dayalram and Others
Rajasthan High Court · (2013) 1 WLN 178
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 40, 6
High Courts11 Sept 2012Dismissed
Police Adhikshak, GRP, Ajmer Vs Smt. Manju and Others Smt. Manju Vs Superintendent of Police GRP, Ajmer and Others
Rajasthan High Court · (2013) 1 CDR 228
Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts11 Sept 2012Allowed
Datar Singh Vs State of Rajasthan and Another Anita Devi Khatik Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0094
Constitution of India, 1950 — Article 14
High Courts11 Sept 2012
Vinod Kumar Bhamboo and Others Vs Raj University of Health Science
Rajasthan High Court · (2012) 09 RAJ CK 0091
Indian Nursing Council Act, 1947 — Section 13(2)
High Courts11 Sept 2012
Alok Kotahwala and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 09 RAJ CK 0086
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts11 Sept 2012Allowed
Dr. Duresh Narayan Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 WLN 1