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Rajasthan High Court judgments, 2024

928 judgments · page 16 of 47

High Courts15 May 2024Allowed

JP @ Jaiparkash Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0107

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14AIndian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 506 Code Of Criminal Procedure, 1973 — Section 439
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High Courts14 May 2024Allowed

Sukha Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29, 37, 67
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High Courts14 May 2024Allowed

Pyaarchand Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0063

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18, 52ACode Of Criminal Procedure, 1973 — Section 439
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High Courts14 May 2024Allowed

Kupram Vs Union Of India

Rajasthan High Court · (2024) 05 RAJ CK 0062

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts14 May 2024Allowed

Hetaram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts14 May 2024Allowed

Ratan Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0060

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 302, 323, 341
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High Courts13 May 2024Disposed Of

Manoj Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0074

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 313, 323, 406, 498A
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High Courts13 May 2024Allowed

Mohitsingh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts13 May 2024Allowed

Hemnath Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504
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High Courts13 May 2024Allowed

Sharavan Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Evidence Act, 1872 — Section 27
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High Courts13 May 2024Allowed

Ummed Meena Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0069

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
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High Courts13 May 2024Allowed

Ashok Bhai Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 366, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6
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High Courts13 May 2024Allowed

Mamta Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 194, 302, 392
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