High Courts16 Mar 2018Disposed Off
Ravindra Kumar Poswal And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0101
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 87 of 101
High Courts16 Mar 2018Disposed Off
Deshraj Singh And Ors. @APPELLANT@Hash Man Singh
Rajasthan High Court · (2018) 03 RAJ CK 0100
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 341
High Courts16 Mar 2018Dismissed
M/s. Sanwaria Construction And Ors. @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 03 RAJ CK 0099
Arbitration and Conciliation Act, 1996 — Section 10, 11
High Courts16 Mar 2018Dismissed
Rajasthan State Transport Corporation @APPELLANT@Hash Mohan Kanwar Wife Of Late Ugam Singh
Rajasthan High Court · (2018) 03 RAJ CK 0098
Limitation Act, 1963 — Section 5
High Courts16 Mar 2018Disposed Off
Dr. Jaiprakash And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0097
Negotiable Instrument Act, 1881 — Section 138
High Courts16 Mar 2018Disposed Off
Commissioner Of Income Tax, Kota @APPELLANT@Hash Shri Brij Raj Singh (Sole Owner Of Estate Of Shri Bhim Singh, Kota)
Rajasthan High Court · (2018) 03 RAJ CK 0096
Limitation Act, 1963 — Section 5Constitution of India 1950 — Article 366, 366(22)
High Courts16 Mar 2018Disposed Off
Virendra Meena @APPELLANT@Hash State Of Rajasthan And Anr.
Rajasthan High Court · (2018) 03 RAJ CK 0095
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 353
High Courts15 Mar 2018Dismissed
Commissioner of Income Tax-Exemption @APPELLANT@Hash Dali Bai Sewa Sansthan
Rajasthan High Court · (2018) 03 RAJ CK 0208
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 80G, 260AIncome Tax Rules, 1962 — Rule 17A
High Courts15 Mar 2018Disposed Off
Seema Meena @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0207
Constitution of India, 1950 — Article 226
High Courts15 Mar 2018Disposed Off
Shiwa Raj @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0206
High Courts15 Mar 2018Dismissed
Naresh Chandra Jajra @APPELLANT@Hash Jodhpur Development Authority
Rajasthan High Court · (2018) 03 RAJ CK 0202
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Rajasthan Municipalities (Disposal of Urban Land) Rules, 1974 — Rule 14
High Courts15 Mar 2018Partly Allowed
Raju Ranjan @APPELLANT@Hash Chairman, Army Welfare Education Society
Rajasthan High Court · (2018) 03 RAJ CK 0201
Army Public Schools Rules — Rule 126, 186(l)Constitution of India, 1950 — Article 12
High Courts15 Mar 2018Allowed
Smt. Saroj @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0200
Industrial Disputes Act, 1947 — Section 33C(2)Rajasthan Compassionate Appointment of Dependents of Deceased Government Servant Rules, 1996 — Rule 2(b)
High Courts15 Mar 2018Allowed
Atul Dilip Mhatre @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 03 RAJ CK 0199
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2, 8, 8(A), 9, 9(A), 22, 22(c ), 23( c), 25, 25(A), 27(A), 29, 37, 37A, 67Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 53(A), 64(A), 65(A), 66, 67
High Courts15 Mar 2018Allowed
Khetaram @APPELLANT@Hash Ramlal
Rajasthan High Court · (2018) 03 RAJ CK 0198
Code of Criminal Procedure, 1973 — Section 320, 320(9), 357, 397, 401Negotiable Instruments Act, 1881 — Section 138, 142, 143, 147Constitution of India, 1950 — Article 136
High Courts15 Mar 2018Dismissed
Pr. Commissioner Of Income Tax @APPELLANT@Hash M/s Instrumentation Limited
Rajasthan High Court · (2018) 03 RAJ CK 0094
Limitation Act, 1963 — Section 5
High Courts15 Mar 2018Dismissed
Ram Prasad And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0093
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 477ACode of Criminal Procedure, 1973 — Section 156(3), 482
High Courts14 Mar 2018Dismissed
Brij Lal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0197
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Mar 2018Disposed Off
Balbeer Singh @APPELLANT@Hash Bhoop Singh
Rajasthan High Court · (2018) 03 RAJ CK 0196
Limitation Act, 1963 — Section 3Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts14 Mar 2018Dismissed
Jayphal Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0195
Code of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 120B, 201, 302, 379