High Courts02 Apr 2018Dismissed
Mahendra Rinwa @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0097
Code of Criminal Procedure, 1973 — Section 319, 397, 401Indian Penal Code, 1860 — Section 304B, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 84 of 101
High Courts02 Apr 2018Dismissed
State of Rajasthan & Ors @APPELLANT@Hash Meera Siksha Samiti
Rajasthan High Court · (2018) 04 RAJ CK 0096
Rajasthan High Court Rules, 1952 — Section 134Constitution of India, 1950 — Article 225
High Courts02 Apr 2018Allowed
Shesha Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0095
Rajasthan Service Rules, 1951 — Rule 26A
High Courts02 Apr 2018Disposed Off
M/s Gehna And Ors. @APPELLANT@Hash Shri S.L. Verma
Rajasthan High Court · (2018) 04 RAJ CK 0070
Income-tax Act, 1961 — Section 153
High Courts02 Apr 2018Disposed Off
Ravindra Kumar Poswal And Ors. @APPELLANT@Hash Shri D.B. Gupta Additional Chief Secretary Shri D.B. Gupta Additional Chief Secretary
Rajasthan High Court · (2018) 04 RAJ CK 0069
High Courts02 Apr 2018Allowed
Ram Khiladi Meena And Ors. @APPELLANT@Hash State of Rajasthan & Anr.
Rajasthan High Court · (2018) 04 RAJ CK 0068
Rajasthan Foodgrains and Other Essential Articles (Regulation of Distribution) Order, 1976 — Section 8(1)Rajasthan Foodgrains and Other Essential Articles (Regulation of Distribution) Order, 1976 — Rule 22
High Courts02 Apr 2018Disposed Off
Suman And Ors. @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0067
High Courts02 Apr 2018Dismissed
Union Of India @APPELLANT@Hash Ravi Singh And Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0055
High Courts02 Apr 2018Disposed Off
N.C. Goyal And Ors. @APPELLANT@Hash Shri Ashok Sampat Ram
Rajasthan High Court · (2018) 04 RAJ CK 0054
Contempt of Court’s Act, 1971 — Section 20
High Courts02 Apr 2018Dismissed
Shri Baksha Singh And Ors. @APPELLANT@Hash Girdhari Singh
Rajasthan High Court · (2018) 04 RAJ CK 0053
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 27, Order 22 Rule 10A
High Courts02 Apr 2018Dismissed
Pr. Commissioner Of Income Tax @APPELLANT@Hash Shri Vibhishek Pal Singh
Rajasthan High Court · (2018) 04 RAJ CK 0052
High Courts24 Mar 2018Partly Allowed
Smt Kali Devi And Ors. @APPELLANT@Hash Dhola Ram, Dholuram
Rajasthan High Court · (2018) 03 RAJ CK 0111
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts23 Mar 2018Dismissed
Prakash Chandani @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0243
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts23 Mar 2018Dismissed
Ankit Upadhyay @APPELLANT@Hash District Judge, Family Court
Rajasthan High Court · (2018) 03 RAJ CK 0242
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13, 24Code of Criminal Procedure, 1973 — Section 125
High Courts23 Mar 2018Partly Allowed
Udailal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0241
Code of Criminal Procedure, 1973 — Section 313, 357, 374(2)Indian Penal Code, 1860 — Section 34, 120B, 244, 224, 225, 307, 323, 324, 325, 332, 333, 341, 353Arms Act, 1959 — Section 3, 25
High Courts23 Mar 2018Allowed
Smt. Pinki Jha @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 03 RAJ CK 0240
Armed Forces Tribunal Act, 2007 — Section 34Army Act, 1950 — Section 182Army Rules, 1954 — Rule 13
High Courts23 Mar 2018Dismissed
Dr. Ashok Singhvi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0239
Code of Criminal Procedure, 1973 — Section 2(h), 41, 41A, 57, 154, 155, 156, 157, 165, 165(3), 167, 169, 170, 173, 482, 483Prevention of Corruption Act 1988 — Sections 7, 8, 9, 10, 12, 13(1)(a)©(d), 13(2), 14Indian Penal Code, 1860 — Section 120B, 409
High Courts23 Mar 2018Disposed Off
Kamal Kant Mishra And Ors. @APPELLANT@Hash Shri Rajesh Yadav
Rajasthan High Court · (2018) 03 RAJ CK 0112
High Courts22 Mar 2018Allowed
Kheema Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0238
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Rajasthan Civil Services (Pension Rules) 1996 — Rule 7
High Courts22 Mar 2018Dismissed
Rajendra Kumar @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0237
Code of Criminal Procedure, 1973 — Section 161, 164, 193, 228, 397, 401Indian Penal Code, 1860 — Section 34, 365, 376D, 450Scheduled Castes & Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii), 3(2)(v)