High Courts02 Aug 2017Disposed
Hans Raj S/o Shri Dhanna Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0008
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 15 of 68
High Courts02 Aug 2017Disposed
Manohar Singh S/o Shri Kheem Raj Vs State of Rajasthan Through Secretary
Rajasthan High Court · (2017) 08 RAJ CK 0007
High Courts02 Aug 2017Disposed
Airtel Company (Bharti Hexacom Ltd) Broad Band Vs Shri Hare Krishna Arya S/o Shri Sohan Lal Arya
Rajasthan High Court · (2017) 08 RAJ CK 0006
Code of Civil Procedure, 1908, Section 100 - Second appealLimitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
High Courts02 Aug 2017Dismissed
State of Rajasthan Vs Sushila Devi D/o Shri Brij Lal
Rajasthan High Court · (2017) 08 RAJ CK 0005
High Courts01 Aug 2017Dismissed
Parash Ram S/o Shri Nathu Lal Ji Joshi Vs Ram Singh S/o Shri Bhanwar Singh Ji Padiyar
Rajasthan High Court · (2017) 08 RAJ CK 0004
Code of Civil Procedure, 1908, Order 7Rule 11, Section 151, Section 96, Order 7Rule 11(d) -Public Trust Act, 1950, Sect
High Courts01 Aug 2017Allowed
The Oriental Insurance Company Limited Vs Smt. Godadevi, W/o. Shri Vinod Kumar
Rajasthan High Court · (2017) 08 RAJ CK 0003
High Courts31 Jul 2017
Sanjay Singh Vs Mukesh Singh Chouhan & ors.
Rajasthan High Court · (2017) 07 RAJ CK 0091
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtEvidence Act, 1872, Section 35, Section 65,
High Courts31 Jul 2017Allowed
Hira @ Hira Lal S/o Bhikha Ji Vs State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0073
Code of Criminal Procedure, 1973, Section 313, Section 374(2) - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Sectio
High Courts31 Jul 2017Dismissed
State of Rajasthan Vs Ranjeet Singh @ Ramni S/o Shri Hardeep Singh
Rajasthan High Court · (2017) 07 RAJ CK 0072
Code of Criminal Procedure, 1973, Section 377 - Appeal by the State Government against sentenceIndian Penal Code, 1860, Section 323, Section 325,
High Courts31 Jul 2017
State of Rajasthan Vs ShankerLuhar son of Ram Niwas
Rajasthan High Court · (2017) 07 RAJ CK 0071
Code of Criminal Procedure, 1973, Section 377 - Appeal by the State Government against sentenceNarcotic Drugs and Psychotropic Substances Act, 1985, Section 15,
High Courts28 Jul 2017
Shree Ercon Prefabs Vs The State of Rajasthan & Ors.
Rajasthan High Court · (2017) 07 RAJ CK 0092
High Courts28 Jul 2017
Narsinga Ram S/o Shri Jagrupa Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0079
Code of Criminal Procedure, 1973, Section 313, Section 374 (2) - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Secti
High Courts28 Jul 2017Dismissed
Anil Modi s/o late Shri Bramhdev Modi Vs Smt. Kamla Modi w/o late Shri Bramhdev Modi
Rajasthan High Court · (2017) 07 RAJ CK 0070
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2, Order 43Rule 1 -Code of Criminal Procedure, 1973
High Courts28 Jul 2017Allowed
Kundan Singh S/o Shri Narpat Singh Rajput Vs Alol Kanwar W/o Shri Sher Singh Rajput
Rajasthan High Court · (2017) 07 RAJ CK 0069
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2
High Courts28 Jul 2017Dismissed
Smt..Lilawati W/o Shri Shyam Lal Chitodiya Vs Shri Shyam Lal Chitodiya S/o Shri Ladu Ram Chitodiya
Rajasthan High Court · (2017) 07 RAJ CK 0068
Indian Penal Code, 1860, Section 494 - Marrying again during lifetime of husband or wifeHindu Marriage Act, 1955, Section 11, Section 13,
High Courts27 Jul 2017Allowed
Dhan Singh son of Bhagwan Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0067
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts26 Jul 2017
Om Prakash & ors Vs Madan Lal & ors
Rajasthan High Court · (2017) 07 RAJ CK 0085
Transfer of Property Act, 1882, Section 54 - "Sale defined"Rajasthan Stamp Act, 1998, Section 35, Section 39, Section 17,
High Courts26 Jul 2017Allowed
Arvind Kumar Gupta S/o Prem Prakash Gupta Vs The State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0066
Indian Penal Code, 1860, Section 498A, Section 304B - Husband or relative of husband of a woman subjecting her to cruelty - Dowry death
High Courts26 Jul 2017Disposed
Bhagwati Lal Kachhara S/o Late Shri Bherulalji Kachhara Vs Smt. Raj Kumari Singhvi W/o Late Shri Paras Malji Singhvi,
Rajasthan High Court · (2017) 07 RAJ CK 0064
Code of Civil Procedure, 1908, Order 23Rule 1(3)
High Courts26 Jul 2017Allowed
Dariyav S/o Late Sh. Tilokram Vs The State of Rajasthan
Rajasthan High Court · (2017) 07 RAJ CK 0063