High Courts05 Oct 2016Allowed
LRs of Mehanga Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2129 : (2017) 2 RCRCriminal 594
Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 5(1)(d)
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 17 of 88
High Courts05 Oct 2016Dismissed
State of Rajasthan Vs Khinvre Khan
Rajasthan High Court · (2017) 1 CriCC 844 : (2016) 4 CriLR 2125
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 42(1), Section 42(2)
High Courts05 Oct 2016Dismissed
Ashok Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2162
Evidence Act, 1872 - Section 45
High Courts05 Oct 2016Allowed
Maliram Vs Narnath son of Boduram
Rajasthan High Court · (2016) 4 WLN 404
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts05 Oct 2016Dismissed
Ramesh Chand Bhadana Vs Smt. Geeta Devi
Rajasthan High Court · (2016) 4 WLN 389
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9Evidence Act, 1872 - Section 115
High Courts05 Oct 2016Dismissed
State of Rajasthan Vs Umar Khan
Rajasthan High Court · (2016) 4 CriLR 1836
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 201, 302 34, 34
High Courts04 Oct 2016Dismissed
Rajasthan Rajya Vidyut Prasaran Nigam Ltd. Vs The State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 13
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 17(4), Section 6
High Courts04 Oct 2016Dismissed
Gopa Ram Meghwal Vs State of Raj.
Rajasthan High Court · (2017) RRD 98
Constitution of India, 1950 - Article 227Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 221
High Courts04 Oct 2016Partly Allowed
Ms. Bhikhi Vs Rajasthan State Road Transport Corporation, Jaipur
Rajasthan High Court · (2017) 1 WLN 28
Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 10, Section 149, Section 166, Section 168, Section 173
High Courts04 Oct 2016Dismissed
M/s Mahalaxmi Industries Limited Vs Rajasthan Rajya Vidhyut Prasaran Nigam Ltd.
Rajasthan High Court · (2017) 1 WLN 15
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 164
High Courts04 Oct 2016Dismissed
Shriram GIC Ltd. Vs Satyanarayan Das
Rajasthan High Court · (2017) 1 WLN 226
Motor Vehicles Act, 1988 - Section 166
High Courts04 Oct 2016Disposed Off
Chhatisgarh Power & Coal Beneficiation Limited Vs State of Rajasthan
Rajasthan High Court · (2017) AIR(Raj) 25
High Courts04 Oct 2016Allowed
Sandeep Kumar Vs Union of India
Rajasthan High Court · (2017) 2 WLN 333
Constitution of India, 1950 - Article 226
High Courts04 Oct 2016Allowed
Ajendra Agarwal S/o Shri G.R.Agarwal through G.R. Agarwal Builders and Developers Limited, Office at AA Class Contractor, Public Works Departments, Defence Lab Road, Ratanada, Jodhpur - Petitioner @HASH The State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1914
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420
High Courts04 Oct 2016Dismissed
State of Rajasthan through Secretary, Medical and health (Group IV), Department of Ayurved, Jaipur - Appellant @HASH Vandana Devi Vyas Wd/o Late Shri Chandra Mohan Vyas, resident of 21-A, Marwar Nagar, behind Railway Station, Mahamandir, Jodhpur - Respond
Rajasthan High Court · (2016) 4 WLN 453 : (2016) 4 WLN 350
High Courts04 Oct 2016Dismissed
Lilu Ram Vs Board of Revenue
Rajasthan High Court · (2017) 1 WLN 54
Rajasthan Colonisation Act, 1954 - Section 11, Section 4
High Courts04 Oct 2016Dismissed
Pancha Ram Vs Board of Revenue for Rajasthan
Rajasthan High Court · (2017) RRD 91 : (2017) 1 WLN 36
High Courts04 Oct 2016Dismissed
Anil Kumar S/o Rajkumar Soni, aged about 29 years, resident of Ward No. 10, Town Sardarshahar, District Churu at present Manager, S.R. Shopping Mall, Sardarshahar, District Churu (Rajasthan) - Appellant @HASH Deepchand S/o Tikamchand Oswal, resident of Sa
Rajasthan High Court · (2016) 4 WLN 362 : (2016) 4 WLN 249
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 39 Rule 1, Order 39 Rule 2
High Courts04 Oct 2016Allowed
Smt. Veena T.V. Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 417
Rajasthan Civil Services (Pension) Rules, 1969 - Rule 50
High Courts04 Oct 2016Allowed
Dr. Manoj Kumar Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1840
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 387, 406, 498A