High Courts28 Nov 2014
Subh Laxmi Savings and Finance Private Limited
Rajasthan High Court · (2014) 11 RAJ CK 0124
Companies Act, 1956 — Section 454, 454(5), 481, 542, 543
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 12 of 100
High Courts28 Nov 2014
SREI International Finance Limited Vs Ashok Kumar
Rajasthan High Court · (2014) 11 RAJ CK 0122
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 43 Rule 1(d), Order 9 Rule 13, Order 9 Rule 7, 104Evidence Act, 1872 — Section 126, 57Limitation Act, 1963 — Section 5
High Courts28 Nov 2014
Sunil Kumar Pareek Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0119
High Courts27 Nov 2014
Thada Dugdh Utpadak Sahakari Samiti Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0160
Constitution of India, 1950 — Article 226, 227Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts27 Nov 2014
Manjula Maheshwari Vs State of Raj.
Rajasthan High Court · (2014) 11 RAJ CK 0159
High Courts27 Nov 2014
Hanuman Singh Tanwar Vs The State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0158
High Courts27 Nov 2014
Pramodlata Vs Kishan Lal
Rajasthan High Court · (2014) 11 RAJ CK 0156
Motor Vehicles Act, 1988 — Section 163A
High Courts27 Nov 2014
Saransh Ghiya Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0138
Penal Code, 1860 (IPC) — Section 147, 153A, 308, 332, 336
High Courts27 Nov 2014
JDA Vs Pankaj Sharma
Rajasthan High Court · (2014) 11 RAJ CK 0121
Limitation Act, 1963 — Section 5
High Courts27 Nov 2014
Anwar Ahmed Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0054
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
High Courts27 Nov 2014
Jasraj and Others Vs Gram Panchayat and Others
Rajasthan High Court · (2015) 2 WLN 9
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 41 Rule 23, Order 41 Rule 27, 96Constitution of India, 1950 — Article 372ACriminal Procedure Code, 1973 (CrPC) — Section 107
High Courts27 Nov 2014Allowed
Saransh Ghiya Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 845
Penal Code, 1860 (IPC) - Section 147, 153-A, 308, 332, 336
High Courts27 Nov 2014
Hari Kishan Ojha Vs Prabhu Dayal and Others
Rajasthan High Court · (2015) 2 CDR 694
High Courts27 Nov 2014
Factory Manager, Birla Corporation Vs Surendra Singh and Others
Rajasthan High Court · (2015) 3 CDR 1625 : (2015) 145 FLR 175 : (2015) 2 RLW 1656 : (2015) 2 SCT 329
High Courts26 Nov 2014
Sushil Kumar Bhandari Vs RIICO
Rajasthan High Court · (2014) 11 RAJ CK 0161
Constitution of India, 1950 — Article 226, 226(3)
High Courts26 Nov 2014
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 11 RAJ CK 0147
Constitution of India, 1950 — Article 14, 141, 309, 315, 32
High Courts26 Nov 2014
Sher Singh Vs Veerendra Kumari
Rajasthan High Court · (2015) 2 WLN 78
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 3, Order 22 Rule 5
High Courts26 Nov 2014
Commissioner of Income Tax Vs Harish Chand Ahuja
Rajasthan High Court · (2015) 280 CTR 403
Income Tax Act, 1961 — Section 139, 139(1), 201(1A), 260A, 40