High Courts07 Jan 2009Dismissed

Sanjay and Another Vs Company Registrar

Rajasthan High Court · (2009) 2 RLW 1709 : (2009) 1 RLW 828 : (2009) 95 SCL 165

COMPANIES ACT, 1956 — Section 159, 162, 166, 264, 266Criminal Procedure Code, 1973 (CrPC) — Section 313