High Courts09 Jan 2009Allowed
Shakti Kumar Rathore Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 WLN 137
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 58 of 60
High Courts09 Jan 2009
R.S.R.T.C. and Another Vs Labour Court and Others
Rajasthan High Court · (2009) 01 RAJ CK 0104
High Courts09 Jan 2009
Pappu Ram and Another Vs Shiv Nath and Others
Rajasthan High Court · (2009) 3 WLN 552
Motor Vehicles Act, 1988 — Section 163A
High Courts09 Jan 2009Allowed
Prakash Chandra Vs R.S.R.T.C. and Others
Rajasthan High Court · (2009) 01 RAJ CK 0077
Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts09 Jan 2009Dismissed
Commissioner of Income Tax Vs Hans Marble Industries (P) Ltd.
Rajasthan High Court · (2009) 222 CTR 206 : (2009) 180 TAXMAN 417
Income Tax Act, 1961 — Section 260A, 32A
High Courts09 Jan 2009Allowed
Rajendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0053
High Courts09 Jan 2009Allowed
Vardi Bai (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0047
Government and Aided Hostels (Conduct) Rules, 1982 — Rule 9
High Courts09 Jan 2009Allowed
Bhubaram Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0046
High Courts09 Jan 2009Allowed
Shantilal Nyati Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 10
Constitution of India, 1950 — Article 226
High Courts09 Jan 2009Allowed
Management Marie Stopes and Others Vs Presiding Officer, Labour Court and Another
Rajasthan High Court · (2009) 2 WLN 396
Industrial Disputes Act, 1947 — Section 17B
High Courts09 Jan 2009Allowed
Kamala Damore (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0002
High Courts07 Jan 2009
Kartar Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 01 RAJ CK 0131
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts07 Jan 2009
Afjal Khan Vs State
Rajasthan High Court · (2010) 1 RLW 615 : (2009) 1 RLW 615
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 2009Dismissed
Harpal Singh Vs Amarjeet Singh and Others
Rajasthan High Court · (2011) 7 RCR(Civil) 2213 : (2010) 2 RLW 1344 : (2010) 1 WLN 599
Rajasthan Panchayati Raj Act, 1994 — Section 97A
High Courts07 Jan 2009Dismissed
Smt. Hema alias Hemlata and Another Vs Jitendra and Another
Rajasthan High Court · (2010) CriLJ 1744 : (2010) 4 Crimes 514
Protection of Women from Domestic Violence Act, 2005 — Section 12, 20
High Courts07 Jan 2009Allowed
Dinesh Singh Rao Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 01 RAJ CK 0099
Industrial Disputes Act, 1947 — Section 12
High Courts07 Jan 2009Allowed
Natha Singh Vs Balvindra Kaur and Another
Rajasthan High Court · (2009) 2 WLN 588
High Courts07 Jan 2009Allowed
Guman Mal and Others Vs Babu Lal
Rajasthan High Court · (2009) 3 RLW 2502 : (2009) 1 WLN 216
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(3)
High Courts07 Jan 2009Allowed
Badri Vs State of Rajasthan
Rajasthan High Court · (2009) 2 WLN 72
Juvenile Justice Act, 1986 — Section 12Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts07 Jan 2009
Priti Dixit (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1241
Constitution of India, 1950 — Article 14